High Courts12 Oct 2020Disposed Of
Netar Kumar Sharma & Others Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0367
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 398 of 1,570
High Courts12 Oct 2020Disposed Of
Sanjay Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0116
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29
High Courts12 Oct 2020Disposed Of
Sunil Kumar Vs Himachal Road Transport Corporation & Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0114
High Courts12 Oct 2020Dismissed
M/s Santosh Industries Vs Himachal Pradesh State Industrial Development Corporation Ltd.
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0113
High Courts12 Oct 2020Dismissed
Sanju @ Ishki Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0112
High Courts12 Oct 2020Allowed
Krishan Kumar Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0111
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 437A, 439, 446, 446A
High Courts12 Oct 2020Disposed Of
Raman Chauhan Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0109
Indian Penal Code, 1860 — Section 34, 406, 498A, 506
High Courts12 Oct 2020Disposed Of
Sanjeev Kumar Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0108
Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 279, 307, 323, 337, 420, 452, 467, 468, 471, 506Motor Vehicles Act, 1988 — Section 187Code Of Criminal Procedure, 1973 — Section 173, 320, 437, 482
High Courts12 Oct 2020Disposed Of
Dinesh Vs Himachal Road Transport Corporation & Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0107
High Courts12 Oct 2020Disposed Of
Vidya Temta Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0106
High Courts12 Oct 2020Disposed Of
Ramesh Thakur Vs Jaswinder Singh And Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0105
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 295(A), 505(2)
High Courts12 Oct 2020Disposed Of
Ankit Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0104
Code Of Criminal Procedure, 1973 — Section 438Himachal Pradesh Excise Act, 2011 — Section 39(i)(a)
High Courts12 Oct 2020Disposed Of
Vishal Chaudhary Vs Himachal Road Transport Corporation & Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0102
High Courts12 Oct 2020Disposed Of
Varinder Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0101
Indian Penal Code, 1860 — Section 34, 406, 498A, 506
High Courts12 Oct 2020Allowed
Sunita Potan Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0100
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(F)(G)Indian Penal Code, 1860 — Section 341, 447, 506Code Of Criminal Procedure, 1973 — Section 439, 446, 446A
High Courts12 Oct 2020Disposed Of
Sushma Chauhan Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0099
Indian Penal Code, 1860 — Section 34, 406, 498A, 506
High Courts12 Oct 2020Dismissed
Raghav Sood Vs H.P. University & Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0098
High Courts12 Oct 2020Disposed Of
Navjot Singh And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0097
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 91, 439Indian Penal Code, 1860 — Section 120B, 148, 147, 149, 302, 307, 323, 324, 326, 332, 341, 353, 427, 506
High Courts12 Oct 2020Dismissed
Yashpal Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 CK 0001
Code Of Criminal Procedure, 1973 — Section 154, 439Indian Penal Code, 1860 — Section 302, 307
High Courts12 Oct 2020Dismissed
Gurdev Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0096
Code Of Criminal Procedure, 1973 — Section 154, 439Indian Penal Code, 1860 — Section 120B, 201, 212, 307, 323, 324, 326, 396, 412, 452Evidence Act, 1872 — Section 27