High Courts08 Oct 2020Dismissed
Monika Koti Vs H.P. Public Service Commission
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0349
Constitution Of India, 1950 — Article 14, 16, 226
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 402 of 1,570
High Courts08 Oct 2020Disposed Of
Gursharn Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0348
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 154, 436, 436A, 439Indian Penal Code, 1860 — Section 88, 302, 366, 376
High Courts08 Oct 2020Disposed Of
Hindustan Construction Company Ltd Vs Himachal Pradesh Power Corporation Ltd
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0066
Arbitration And Conciliation Act, 1996 — Section 9
High Courts08 Oct 2020Allowed
Bal Mukand Sharma Vs Divisional Forest Officer And Anr
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0064
Himachal Pradesh Land Revenue Act, 1953 — Section 163
High Courts08 Oct 2020Disposed Of
Onkar Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0063
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 22, 29, 37Code Of Criminal Procedure, 1973 — Section 439Evidence Act, 1872 — Section 27
High Courts08 Oct 2020Disposed Of
Hemant Sharma Vs State Of H.P & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0062
High Courts08 Oct 2020Disposed Of
Rashmi Thakur Vs State Of Himachal Pradesh And Ors
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0061
High Courts08 Oct 2020Disposed Of
Tarun Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0060
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 22, 29, 37Code Of Criminal Procedure, 1973 — Section 439Evidence Act, 1872 — Section 27
High Courts08 Oct 2020Dismissed
Raj Kumari Vs Jagbir Singh And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0059
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 104, Order 39 Rule 4, Order 43 Rule 1(r)
High Courts08 Oct 2020Disposed Of
Sunny Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0058
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21
High Courts08 Oct 2020Disposed Of
Pawan Kumar @ Gora Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0057
Code Of Criminal Procedure, 1973 — Section 313, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29
High Courts08 Oct 2020Disposed Of
Pyare Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0056
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 306
High Courts08 Oct 2020Disposed Of
Reena @ Naina Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0055
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 22
High Courts08 Oct 2020Disposed Of
Yuvraj Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0054
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 22, 25
High Courts07 Oct 2020Disposed Of
Kamlesh Kumar Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0346
High Courts07 Oct 2020Dismissed
Jasmer Singh Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0345
High Courts07 Oct 2020Disposed Of
Gopal Chand Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0342
High Courts07 Oct 2020Disposed Of
Jai Gopal Lodta Vs State Of Himachal Pradesh And Ors
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0337
Constitution Of India, 1950 — Article 14
High Courts07 Oct 2020Dismissed
Kashmira Devi Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0336
High Courts07 Oct 2020Disposed Of
Kamlesh Kumar Vs Anil Kumar Khachi And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0334
Constitution Of India, 1950 — Article 226