High Courts07 Oct 2020Allowed
Ramesh Chaudhary Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0255
Indian Penal Code, 1860 — Section 201, 302Code Of Civil Procedure, 1908 — Section 313
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 404 of 1,570
High Courts07 Oct 2020Disposed Of
Shiv Raj Dadasahib Patil Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0053
Indian Penal Code, 1860 — Section 34, 406, 420
High Courts07 Oct 2020Disposed Of
Yuvraj Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0052
High Courts07 Oct 2020Disposed Of
Sachin Vs Manisha Negi And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0051
Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 307, 323, 325, 420, 452, 467, 468, 471, 506Code Of Criminal Procedure, 1973 — Section 173, 320, 437, 482
High Courts07 Oct 2020Disposed Of
Laiq Ram Vs Himachal Road Transport Corporation And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0050
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16
High Courts07 Oct 2020Disposed Of
Joginder Pal Vs Pradeep Kumar
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0049
High Courts07 Oct 2020Disposed Of
Prakash Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0048
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts07 Oct 2020Disposed Of
Rahat Ali Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0047
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 420, 465, 468, 471
High Courts06 Oct 2020Dismissed
Suchetan Bansal Vs Indusind Bank Ltd. And Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0311
Constitution Of India, 1950 — Article 12
High Courts06 Oct 2020Disposed Of
Swaroop Kumar And Ors Vs B.K. Aggarwal And Ors
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0309
High Courts06 Oct 2020Dismissed
Jai Prakash Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0305
High Courts06 Oct 2020Disposed Of
Sanjeev Thakyal Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0304
High Courts06 Oct 2020Disposed Of
Randhir Singh Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0303
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15
High Courts06 Oct 2020Disposed Of
Neem Chand Vs Ram Subhag And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0301
High Courts06 Oct 2020Disposed Of
Gurdarshan Singh Dhadwal Vs K.K. Pant And Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0298
High Courts06 Oct 2020Disposed Of
Vijay Kumar And Others Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0296
Central Civil Service (Pension) Rules, 1972 — Rule 5(2)Fundamental Rules Vol-I — Rule 48, 48A, 56(j), 56(k), 56(l) , 56(m)
High Courts06 Oct 2020Disposed Of
Gurdev Singh Vs State Of Himachal Pradesh And Ors
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0293
Demobilized Armed Forces Personnel (Reservation Of Vacancies In Himachal State Non-Technical Services) Rules, 1972 — Rule 5(1)
High Courts06 Oct 2020Disposed Of
Rajesh Kumar Vs Rakesh Kumar Verma & Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0292
Code Of Civil Procedure, 1908 — Order 23 Rule 3
High Courts06 Oct 2020Disposed Of
Devinder Kumar Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0290
High Courts06 Oct 2020Disposed Of
Rewati Ram Vs State Of H.P. And Anr
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0289
Code Of Criminal Procedure, 1973 — Section 154, 173, 482Indian Penal Code, 1860 — Section 323, 325, 504