High Courts05 Oct 2020
Manoj Kumar & Another Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0276
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 406 of 1,570
High Courts05 Oct 2020Disposed Of
Vivek Paul Vs Anupama
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0275
Code Of Civil Procedure, 1908 — Section 23(2), Order 32A Rule 3Code Of Criminal Procedure, 1973 — Section 397, 401Protection Of Women From Domestic Violence Act, 2005 — Section 12, 19, 20, 29
High Courts05 Oct 2020Allowed
Mohinder Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0274
Code Of Criminal Procedure, 1973 — Section 438, 446, 446AIndian Penal Code, 1860 — Section 34, 201, 409Indian Forest Act, 1927 — Section 41, 42
High Courts05 Oct 2020Disposed Of
State Of Himachal Pradesh Vs Manish Rohta
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0273
Code Of Criminal Procedure, 1973 — Section 107, 150, 439(2)Indian Penal Code, 1860 — Section 376, 506
High Courts05 Oct 2020Dismissed
Harjeet Singh Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0272
High Courts05 Oct 2020Dismissed
Surender Kumar Vs Union Of India And Ors
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0271
Constitution Of India, 1950 — Article 14, 16
High Courts05 Oct 2020Disposed Of
Sukhbir Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0270
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 307, 379, 392
High Courts05 Oct 2020Disposed Of
Ajay Sharesht Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0269
High Courts05 Oct 2020Disposed Of
Praveen Kumar Vs Himachal Pradesh Transport Corporation & Anr
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0268
High Courts05 Oct 2020Disposed Of
Bhagat Ram Vs Sandeep Bhatnagar
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0267
High Courts05 Oct 2020Dismissed
Ramesh Chand Vs Himachal Pradesh University
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0266
Himachal Pradesh Allotment Of Government Residences (General Pool) Rules, 1994 — Rule 7, 8, 8(2)
High Courts05 Oct 2020Disposed Of
Mandir Devta Kasraj Marfat Mohtmim And Others Vs Union Of India & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0265
Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 3(zb), 41, 64, 80, 95
High Courts05 Oct 2020Disposed Of
Jia Lal Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0263
High Courts05 Oct 2020Disposed Of
Dhani Ram Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0262
Constitution Of India, 1950 — Article 226
High Courts05 Oct 2020Disposed Of
Dr. Vinod Kumar Mehta & Others Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0261
High Courts05 Oct 2020Disposed Of
Babu Ram Vs Managing Director, Himachal Road Transport Corporation And Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0036
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16(1)
High Courts05 Oct 2020Disposed Of
Ranit Dhiman And Others Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0035
Indian Penal Code, 1860 — Section 34, 120B, 147, 148, 149, 307, 323, 324, 420, 427, 452, 454, 467, 468, 471, 504, 506Code Of Criminal Procedure, 1973 — Section 173, 320, 437, 482
High Courts05 Oct 2020Dismissed
Mohit Sain Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0034
High Courts05 Oct 2020Allowed
Seema Azad Vs Bishan Dass
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0033
High Courts05 Oct 2020Dismissed
Sehzaad @ Sulla Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0032
Indian Penal Code, 1860 — Section 34, 201, 323, 366, 376D, 506Code Of Criminal Procedure, 1973 — Section 164, 439