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High Court Of Himachal Pradesh judgments

31,399 judgments · page 407 of 1,570

High Courts05 Oct 2020Disposed Of

Kiran Devi Vs State Of Himachal Pradesh And Others

High Court Of Himachal Pradesh · (2020) 10 SHI CK 0031

Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 279, 307, 323, 337, 420, 452, 467, 468, 471, 506Code Of Criminal Procedure, 1973 — Section 173, 320, 437, 482
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High Courts05 Oct 2020Disposed Of

Aman Kumar Vs State Of H.P

High Court Of Himachal Pradesh · (2020) 10 SHI CK 0026

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 25, 29
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High Courts05 Oct 2020Disposed Of

Munish Sharma Vs State Of H.P

High Court Of Himachal Pradesh · (2020) 10 SHI CK 0025

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21
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High Courts05 Oct 2020Dismissed

Kubja Devi Vs Chhape Ram

High Court Of Himachal Pradesh · (2020) 10 SHI CK 0023

Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2Protection Of Women From Domestic Violence Act, 2005, — Section 12
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High Courts01 Oct 2020Disposed Of

Firoz Khan And Others Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 10 SHI CK 0021

Code Of Criminal Procedure, 1973 — Section 161, 164, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15, 29Indian Penal Code, 1860 — Section 34, 323, 342, 382
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High Courts01 Oct 2020Disposed Of

Rangila Ram Vs Raj Kumar Verma

High Court Of Himachal Pradesh · (2020) 10 SHI CK 0018

Administrative Tribunals Act, 1985 — Section 17Contempt Of Courts Act, 1971 — Section 11, 12
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