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High Court Of Himachal Pradesh judgments

31,399 judgments · page 408 of 1,570

High Courts01 Oct 2020Disposed Of

Ram Pal Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 10 SHI CK 0008

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 154, 161, 164, 436, 436A, 439Indian Penal Code, 1860 — Section 120B, 376, 420, 506, 508
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High Courts01 Oct 2020Allowed

Shubham Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 10 SHI CK 0007

Code Of Criminal Procedure, 1973 — Section 437A, 439, 446, 446ANarcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 21, 22Indian Penal Code, 1860 — Section 34, 323, 324, 341, 382, 504
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High Courts01 Oct 2020Disposed Of

Athulimaya Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 10 SHI CK 0002

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 25, 29
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High Courts01 Oct 2020Dismissed

Shanta Devi Vs Kaushalya Devi & Others

High Court Of Himachal Pradesh · (2020) 10 SHI CK 0001

Constitution Of India, 1950 — Article 133(1)(a)Indian Succession Act, 1925 — Section 372Code Of Civil Procedure, 1908 — Section 100
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High Courts30 Sept 2020Disposed Of

Ram Chand Vs State Of H.P

High Court Of Himachal Pradesh · (2020) 09 SHI CK 0474

Code Of Criminal Procedure, 1973 — Section 438Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18
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High Courts30 Sept 2020Disposed Of

Ravi Shankar Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 09 SHI CK 0472

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4
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