High Courts29 Sept 2020Disposed Of
Rattan Chand Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0449
Code Of Criminal Procedure, 1973 — Section 438Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 410 of 1,570
High Courts29 Sept 2020Disposed Of
Savita Chauhan Vs State Of HP And Anr.
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0448
High Courts29 Sept 2020Disposed Of
Santosh And Ors Vs State Of HP And Ors
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0447
High Courts29 Sept 2020Dismissed
Pawan Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0446
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 323, 376, 451Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts29 Sept 2020Disposed Of
Harish Chander Vs Himachal Pradesh Tourism Development Corporation Ltd. And Anr
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0444
High Courts29 Sept 2020Disposed Of
Prateek Gupta Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0443
Constitution Of India, 1950 — Article 226, 233, 234, 309Central Civil Services (Pension) Rules, 1972 — Rule 3.12, 3.14, 3.14(a)(2), 3.15, 3.15(b), 16, 26(2)Himachal Pradesh Judicial Officers (Pay, Allowances And Conditions Of Service) Act, 2003 — Section 4(1)
High Courts29 Sept 2020Allowed
Sohan Lal Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0442
High Courts29 Sept 2020Disposed Of
Jagdish Chand Vs State Of Himachal Pradesh And Another Jagdish Chand
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0441
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16(3)
High Courts29 Sept 2020Disposed Of
Gian Chand Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0440
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16(3)
High Courts29 Sept 2020Disposed Of
Rahul Thakur Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0439
High Courts29 Sept 2020Disposed Of
Ramesh Kumar Negi Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0438
High Courts29 Sept 2020Disposed Of
Trishna Devi Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0437
High Courts29 Sept 2020Disposed Of
Krishan Dass Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0436
High Courts28 Sept 2020Disposed Of
Sukhdarshan Singh Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0475
Land Acquisition Act, 1894 — Section 4
High Courts28 Sept 2020Disposed Of
Sanjaya Sharma And Others Vs Kamlesh Kuamr Pant And Another
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0435
Contempt Of Courts Act, 1971 — Section 10, 12
High Courts28 Sept 2020Allowed
Jatin Nagar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0434
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 342, 343, 344, 417, 420Mental Healthcare Act, 2017 — Section 107, 108
High Courts28 Sept 2020Dismissed
Hari Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0433
Code Of Criminal Procedure, 1973 — Section 164(5)Indian Penal Code, 1860 — Section 376(2)(I)(J)(L)
High Courts28 Sept 2020Dismissed
Subhash Chand Sharma And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0432
Code Of Criminal Procedure, 1973 — Section 154Indian Penal Code, 1860 — Section 34, 201, 302, 376Evidence Act, 1872 — Section 27
High Courts28 Sept 2020Dismissed
Krishna @ Kiran Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0431
Code Of Criminal Procedure, 1973 — Section 167, 167(2), 173, 173(2), 173(5), 173(8), 178(8)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 19, 21, 24, 27A, 29, 36A, 36A(4), 36CIndian Penal Code, 1860 — Section 201
High Courts28 Sept 2020Dismissed
M/s Chamunda Construction Company Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0430
Constitution Of India, 1950 — Article 12, 226