High Courts28 Sept 2020Disposed Of
Aditya Rattan Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0429
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 411 of 1,570
High Courts28 Sept 2020Dismissed
Pardeep Kumar Rathore Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0428
High Courts28 Sept 2020Disposed Of
Parkash Chand Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0427
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 504, 506Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(s), 3(2)(va)
High Courts25 Sept 2020Disposed Of
Jagdish Chand Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0419
High Courts25 Sept 2020Allowed
Veen Kumar Vs Collector, Kangra And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0417
High Courts25 Sept 2020Disposed Of
Ashok Kumar And Another Vs Yunus, Managing Director & Another
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0415
High Courts25 Sept 2020Allowed
Sohan Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0414
Indian Penal Code, 1860 — Section 323, 341, 506Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(U)Code Of Criminal Procedure, 1973 — Section 439, 446, 446A
High Courts25 Sept 2020
Tej Ram Sharma Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0413
High Courts25 Sept 2020Allowed
Surender Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0412
Indian Penal Code, 1860 — Section 323, 341, 506Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(U)Code Of Criminal Procedure, 1973 — Section 439, 446, 446A
High Courts25 Sept 2020Disposed Of
M/s Oasis Enterprises Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0411
Arbitration And Conciliation Act, 1996 — Section 11(6), 23, 29
High Courts25 Sept 2020Disposed Of
Sarwan Kumar Vs Yunus, Managing Director & Another
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0410
High Courts25 Sept 2020Disposed Of
Gagan Chand Vs H.R.T.C. & Another
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0409
High Courts25 Sept 2020Disposed Of
Kapil Gupta Vs H.P.S.E.B. Ltd. & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0408
High Courts25 Sept 2020Disposed Of
Kashmir Singh And Others Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0407
High Courts25 Sept 2020Allowed
Kuldeep Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0406
Indian Penal Code, 1860 — Section 323, 341, 506Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(U)Code Of Criminal Procedure, 1973 — Section 439, 446, 446A
High Courts25 Sept 2020Disposed Of
Jai Pal Vs Yunus, Managing Director & Another
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0405
High Courts25 Sept 2020Dismissed
Manu Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0404
High Courts25 Sept 2020Disposed Of
Het Ram Vs Central Bureau Of Investigation
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0403
Indian Forest Act, 1927 — Section 52(a)(1)
High Courts25 Sept 2020Disposed Of
Desh Raj Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0402
High Courts25 Sept 2020Dismissed
Sunita Devi Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0399