High Courts25 Sept 2020Disposed Of
Rajesh Gupta Vs HPSEBL & Another
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0398
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 412 of 1,570
High Courts25 Sept 2020Dismissed
Pariksha Devi Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0397
High Courts25 Sept 2020Disposed Of
Yudhbir Singh Rajput Vs State Of H.P And Another
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0396
Arbitration And Conciliation Act, 1996 — Section 11(6), 23, 29A
High Courts25 Sept 2020Disposed Of
Andiritz Hydro Private Ltd Vs M/s Leond Hydro Power Pvt. Ltd
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0395
Arbitration And Conciliation Act, 1996 — Section 11, 23, 29A
High Courts25 Sept 2020Allowed
Barjinder Singh Vs Himachal Road Transport Corporation And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0394
High Courts25 Sept 2020Disposed Of
Ses Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0393
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18
High Courts25 Sept 2020Dismissed
Naginder Singh Vs Hari Dass Verma
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0392
Constitution Of India, 1950 — Article 20(3)Code Of Criminal Procedure, 1973 — Section 41, 42, 43, 44, 46, 311A, 430, 436, 437, 437(3), 438, 439Negotiable Instruments Act, 1881 — Section 138
High Courts24 Sept 2020Disposed Of
Arvind Rajta Vs Central Bureau Of Investigation
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0477
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 120B, 409, 419, 465, 466, 471Prevention Of Corruption Act, 1988, — Section 13(2), 13(1)(c), 13(1)(d), 45
High Courts24 Sept 2020Disposed Of
Hitesh Gandhi Vs Central Bureau Of Investigation
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0476
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 120B, 409, 419, 465, 466, 471Prevention Of Corruption Act, 1988 — Section 13(1)(c), 13(1)(d), 13(2), 45
High Courts24 Sept 2020Disposed Of
Jyoti Vs Bhakra Beas Management Board & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0426
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 24, 151
High Courts24 Sept 2020Disposed Of
Chet Ram Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0425
High Courts24 Sept 2020Dismissed
Atul Vs Himachal Pradesh Staff Selection Commission
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0424
Constitution Of India, 1950 — Article 14, 136Orissa Superior Judicial Service And Orissa Judicial Service Rules, 2007 — Rule 24
High Courts24 Sept 2020Dismissed
Imran Sheikh Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0423
High Courts24 Sept 2020Allowed
Surat Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0422
Indian Penal Code, 1860 — Section 376Protection Of Children From Sexual Offences Act, 2012 — Section 4Code Of Criminal Procedure, 1973 — Section 164, 437A, 439, 446, 446A
High Courts24 Sept 2020Dismissed
Sanjay Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0421
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 20(b)(ii)(C), 50Code Of Criminal Procedure, 1973 — Section 313
High Courts24 Sept 2020Disposed Of
Vandana Kumari Vs State Of HP And Another
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0420
High Courts24 Sept 2020Disposed Of
Kanta Devi Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0391
High Courts24 Sept 2020Disposed Of
Jai Pal Vs H.R.T.C. & Another
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0389
High Courts24 Sept 2020Disposed Of
Labh Singh Vs Himachal Rd. Tpt. Corporation
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0388
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16(1)
High Courts24 Sept 2020Disposed Of
Neera Gupta Vs Manmohan Sharma
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0387