High Courts22 Sept 2020Allowed
M/s Mondelez India Foods Private Limited Vs State Of Himachal Pradesh & Ors
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0478
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 414 of 1,570
High Courts22 Sept 2020Dismissed
Kushal Singh Vs Himachal Road Transport Corporation And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0345
Constitution Of India, 1950 — Article 14, 16
High Courts22 Sept 2020Disposed Of
Het Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0344
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18, 20, 29Code Of Criminal Procedure, 1973 — Section 313
High Courts22 Sept 2020Disposed Of
Avinash Vaishnav And Others Vs Central Board Of Secondary Education (C.B.S.E) And Another
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0343
High Courts22 Sept 2020Disposed Of
Suman Sharma Vs Collector-Cum-Deputy Registrar, Co-Operative Societies And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0342
High Courts22 Sept 2020Dismissed
Harish Kumar Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0341
Constitution Of India, 1950 — Article 14
High Courts22 Sept 2020Allowed
State Of Himachal Pradesh & Others Vs Dr. Suman Sharma And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0340
Constitution Of India, 1950 — Article 14, 39(d), 309
High Courts22 Sept 2020Disposed Of
Dr. Ved Parkash Vs Nisha Singh And Anr
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0339
High Courts22 Sept 2020Allowed
Stephen Chidubem Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0338
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 2(a), 173(2), 437A, 439, 446, 446ANarcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 2(xxiiia), 21, 29, 37
High Courts22 Sept 2020Allowed
Innocent Oluchukwu Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0337
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 173(2), 437A, 439, 446, 446ANarcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29, 37
High Courts22 Sept 2020Disposed Of
Dr. Rattan Singh Chandel Vs Vivek Vaidya And Another
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0336
High Courts21 Sept 2020Disposed Of
Jiwan Lal Vs H.R.T.C. & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0365
High Courts21 Sept 2020Disposed Of
Ghardeep Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0364
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436, 436A, 438Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29, 37
High Courts21 Sept 2020Disposed Of
Rikhi Ram Vs H.R.T.C. & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0363
High Courts21 Sept 2020Disposed Of
Raj Kumar Vs H.R.T.C. & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0362
High Courts21 Sept 2020Disposed Of
Anil Pathik Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0361
High Courts21 Sept 2020Disposed Of
Brij Lal Vs H.R.T.C. & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0360
High Courts21 Sept 2020Disposed Of
Hukam Singh Vs H.R.T.C. & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0359
High Courts21 Sept 2020Disposed Of
Basant Kumar & Others Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0358
Himachal Pradesh RTE Rules, 2011 — Rule 15Right Of Children To Free And Compulsory Education (RTE) Act, 2009 — Section 23(2)
High Courts21 Sept 2020Disposed Of
Madan Mohan Vs H.R.T.C. & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0357