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High Court Of Himachal Pradesh judgments

31,399 judgments · page 415 of 1,570

High Courts21 Sept 2020Allowed

Beni Madhav Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 09 SHI CK 0356

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 437(3), 438, 438(2), 446, 446ANarcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 2(xiia), 20, 37
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High Courts21 Sept 2020Dismissed

Ram Lal @ Raju Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 09 SHI CK 0354

Code Of Criminal Procedure, 1973 — Section 82, 164, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29, 37Evidence Act, 1872 — Section 25, 26
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High Courts21 Sept 2020Disposed Of

Asrail Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 09 SHI CK 0352

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436, 436A, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 37
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High Courts21 Sept 2020Disposed Of

Nitesh Chauhan Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 09 SHI CK 0312

Indian Penal Code, 1860 — Section 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 4Code Of Criminal Procedure, 1973 — Section 161, 164
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High Courts21 Sept 2020Allowed

Gyan Chand Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 09 SHI CK 0311

Code Of Criminal Procedure, 1973 — Section 437A, 439, 446, 446ANarcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29, 37Evidence Act, 1872 — Section 25, 26
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High Courts21 Sept 2020Allowed

Sumit Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 09 SHI CK 0309

Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 363, 366A, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4
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High Courts21 Sept 2020Disposed Of

Ram Gopal Garg Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 09 SHI CK 0307

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436, 436AIndian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
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High Courts21 Sept 2020Dismissed

Prem Singh Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 09 SHI CK 0306

Code Of Criminal Procedure, 1973 — Section 82, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29, 37Evidence Act, 1872 — Section 25, 26
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