High Courts30 Sept 2020

Ses Ram Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 09 SHI CK 0468

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts30 Sept 2020Disposed Of

Mangal Chand Vs State Of H.P

High Court Of Himachal Pradesh · (2020) 09 SHI CK 0465

Code Of Criminal Procedure, 1973 — Section 438Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20
High Courts30 Sept 2020Dismissed

Ashwani Kumar Vs State Of H.P

High Court Of Himachal Pradesh · (2020) 09 SHI CK 0457

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15, 20, 50, 54Code Of Criminal Procedure, 1973 — Section 173, 313Evidence Act, 1872 — Section 91, 92
High Courts30 Sept 2020Dismissed

Aman Kumar And Others Vs State Of H.P

High Court Of Himachal Pradesh · (2020) 09 SHI CK 0453

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22, 29, 50, 54Code Of Criminal Procedure, 1973 — Section 313