High Courts15 Oct 2020Allowed
Cedar Grand Hotel Vs Phonographic Performance Limited & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0149
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 393 of 1,570
High Courts15 Oct 2020Disposed Of
Khushal Singh Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0148
Code Of Criminal Procedure, 1973 — Section 438Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20
High Courts15 Oct 2020Disposed Of
Manjeet Singh Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0147
Code Of Criminal Procedure, 1973 — Section 439, 482Indian Penal Code, 1860 — Section 147, 149, 307. 332, 353Arms Act, 1959 — Section 25
High Courts15 Oct 2020Dismissed
Satishwar Sharma Vs Cholamandalam Investment And Finance Company Ltd. & Anr
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0146
Constitution Of India, 1950 — Article 227Arbitration And Conciliation Act, 1996 — Section 5, 8
High Courts15 Oct 2020Disposed Of
Kehar Singh & Others Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0145
Constitution Of India, 1950 — Article 12, 14, 15, 16, 32, 136, 226Himachal Pradesh Co-Operative Societies Rules, 1971 — Rule 9, 9(j), 56, 56(1)Himachal Pradesh Co-Operative Societies Act, 1968 — Section 10A, 61, 65, 66, 67
High Courts15 Oct 2020Disposed Of
Roshan Lal Vs State Of Himachal Pradesh And Other
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0144
Constitution Of India, 1950 — Article 136, 227Himachal Pradesh Panchayati Raj (Finance, Budget, Accounts, Audit, Works, Taxation And Allowances) Rules, 2002 — Rule 44Himachal Pradesh Panchayati Raj Act, 1994 — Section 10, 22A, 145, 146, 146(1), 146(1A)
High Courts15 Oct 2020Disposed Of
Mohd. Yusuf And Others Vs Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0143
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 363, 366A, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts15 Oct 2020Disposed Of
Karan Khimta Vs Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0142
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 22, 29, 37Code Of Criminal Procedure, 1973 — Section 439Evidence Act, 1872 — Section 27
High Courts15 Oct 2020Allowed
Udham Lal Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0141
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 376DCode Of Criminal Procedure, 1973 — Section 154, 164, 437A, 446, 446A
High Courts15 Oct 2020Disposed Of
Shivender Doegar Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0140
High Courts15 Oct 2020Disposed Of
Anmol Raj Kaundal Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0139
High Courts15 Oct 2020Disposed Of
Ajay Kumar Vs Himachal Road Transport Corporation & Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0138
High Courts15 Oct 2020Disposed Of
Balwant Singh And Another Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0137
High Courts15 Oct 2020Dismissed
Narender Naik And Others Vs State Of HP And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0136
Constitution Of India, 1950 — Article 226Himachal Pradesh (Original Side) Rules, 1997 — Rule 16(7) (C)Code Of Civil Procedure, 1908 — Order 21 Rule 32
High Courts15 Oct 2020Disposed Of
Dixit Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0135
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 22, 29, 37Code Of Criminal Procedure, 1973 — Section 439Evidence Act, 1872 — Section 27
High Courts14 Oct 2020Disposed Of
Bharat Bhushan Vs Himachal Road Transport Corporation & Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0456
High Courts14 Oct 2020Disposed Of
Jania Ram Vs State H.P. & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0455
High Courts14 Oct 2020Disposed Of
Sansar Chand Vs HRTC And Ors
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0454
High Courts14 Oct 2020Disposed Of
Gopal Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0453
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16(1)
High Courts14 Oct 2020Disposed Of
Mahender Singh Vs Himachal Road Transport Corporation & Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0452