High Courts16 Oct 2020Dismissed
Ram Chand & Others Vs Himachal Pradesh University And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0178
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 391 of 1,570
High Courts16 Oct 2020Allowed
Balbir Singh Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0177
High Courts16 Oct 2020Dismissed
Kushal Chand Vs State Of H.P & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0176
Industrial Disputes Act, 1947 — Section 25G
High Courts16 Oct 2020Dismissed
Ramesh Chand Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0175
High Courts16 Oct 2020Dismissed
Ishwar Dass Sharma Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0174
Constitution Of India, 1950 — Article 309Recruitment And Promotion Rules, 2011 — Rule 6(i), 6(ii)Major Port Trusts Act, 1963 — Section 28, 76, 111, 123, 124(2)
High Courts16 Oct 2020Dismissed
Shanta Kumar Vs State Of H.P & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0173
High Courts16 Oct 2020Allowed
M/s Baijnath Pharmaceuticals Vs State Of H.P & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0172
High Courts16 Oct 2020Allowed
Inder Singh Vs State Of H.P And Ors
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0171
High Courts16 Oct 2020Allowed
Satya Devi Vs State Of H.P & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0170
Central Civil Services (Pension) Rules, 1972 — Rule 13B, 54, 54(2)(i), Rule 54(2)(iii)
High Courts16 Oct 2020Dismissed
Om Prakash & Ors Vs State Of H.P And Ors
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0169
Constitution Of India, 1950 — Article 12Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 11(5)Himachal Pradesh Cooperative Societies Act, 1968 — Section 37, 37(1), 37(1A), 37(1A)(1)
High Courts16 Oct 2020Allowed
Sumit Kumar Vs Avneet Patyal And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0168
Code Of Civil Procedure, 1908 — Sections 9, 26, Order 7 Rule 1, Order 7 Rule 2, Order 39 Rule 1, Order 39 Rule 2Specific Relief Act, 1963 — Section 34, 36, 37, 38, 39
High Courts16 Oct 2020Dismissed
Balwinder Singh Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0167
Indian Penal Code, 1860 — Section 201, 302Code Of Criminal Procedure, 1973 — Section 154
High Courts16 Oct 2020Disposed Of
Sheetal Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0166
Code Of Criminal Procedure, 1973 — Section 154, 438Indian Penal Code, 1860 — Section 341, 354AProtection Of Children From Sexual Offences Act, 2012 — Section 12
High Courts16 Oct 2020Disposed Of
Abhishek Thakur Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0165
Code Of Criminal Procedure, 1973 — Section 438Information Technology Act, 2000 — Section 67, 67AIndian Penal Code, 1860 — Section 201
High Courts16 Oct 2020Disposed Of
Raj Kumar & Others Vs Divesh Kumar & Another
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0164
High Courts16 Oct 2020Disposed Of
Parveen Kumar Vs Vijay Laxmi And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0163
High Courts16 Oct 2020Disposed Of
Savita Kumari And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0162
High Courts16 Oct 2020Disposed Of
Jitender Kumar Vs State H.P. & Others
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0161
High Courts16 Oct 2020Allowed
Praveen Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0160
Code Of Criminal Procedure, 1973 — Section 437A, 439, 446, 446ANarcotic Drugs And Psychotropic Substances Act, 1985 — Section 18, 22, 29Indian Penal Code, 1860 — Section 34, 323, 341, 363, 366, 376, 506
High Courts16 Oct 2020Dismissed
Bhuvnesh Chand Sood Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2020) 10 SHI CK 0159
Constitution Of India, 1950 — Article 21Himachal Pradesh High Court Public Interest Litigation Rules, 2010 — Rule 3, 4, 9Land Acquisition Act, 1894 — Section 3, 4, 5