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High Court Of Himachal Pradesh judgments

31,415 judgments · page 269 of 1,571

High Courts27 Aug 2021Disposed Of

National Insurance Company Ltd Vs Babu And Others

High Court Of Himachal Pradesh · (2021) 08 SHI CK 0268

Motor Vehicles Act, 1988 — Section 145, 146, 146(1), 147, 147(1), 147(1)(b), 148, 149, 149(1), 150, 151, 152, 153, 154, 155, 156, 157, 158, 159, 160, 161, 162, 163, 164, 166Workmen's Compensation Act, 1923 — Section 4, 4A
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High Courts26 Aug 2021Disposed Of

Chetan Vs Jagroop Singh And Others

High Court Of Himachal Pradesh · (2021) 08 SHI CK 0254

Code Of Civil Procedure, 1908 — Section 151, Order 1 Rule 10, Order 6 Rule 17, Order 9 Rule 4, Order 9 Rule 8Limitation Act, 1963 — Section 3, 5Motor Vehicles Act, 1988 — Section 166
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