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High Court Of Himachal Pradesh judgments

31,415 judgments · page 268 of 1,571

High Courts02 Sept 2021Dismissed

Prem Nath Vs Shanta Devi And Others

High Court Of Himachal Pradesh · (2021) 09 SHI CK 0004

Protection Of Women From Domestic Violence Act, 2005 — Section 2(s), 12, 17(1), 19(1)(f)Indian Penal Code, 1860 — Section 325, 498ACode Of Criminal Procedure, 1973 — Section 482
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High Courts01 Sept 2021Dismissed

Sarishta Devi Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 09 SHI CK 0003

Code Of Criminal Procedure, 1973 — Section 438Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 22, 29
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High Courts01 Sept 2021Disposed Of

Arun Kumar Vs Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2021) 09 SHI CK 0001

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366A, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6
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High Courts31 Aug 2021Dismissed

Geeta Dayal Vs Anupam And Others

High Court Of Himachal Pradesh · (2021) 08 SHI CK 0261

Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
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High Courts27 Aug 2021Dismissed

Surindera Devi And Others Vs Kishori Lal And Others

High Court Of Himachal Pradesh · (2021) 08 SHI CK 0280

Himachal Pradesh Tenancy And Land Reforms Rules, 1975 — Rule 29Himachal Pradesh Tenancy And Land Reforms Act, 1972 — Section 104Himachal Pradesh Land Revenue Act, 1954 — Section 37(3), 46
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High Courts27 Aug 2021Disposed Of

Roshan Lal Vs Om Prakash And Others

High Court Of Himachal Pradesh · (2021) 08 SHI CK 0277

Code Of Civil Procedure, 1908 — Order 2 Rule 2, Order 7 Rule 14, Order 47 Rule 1Evidence Act, 1872 — Section 45A, 65B, 165
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High Courts27 Aug 2021Disposed Of

National Insurance Company Ltd Vs Mukhtiar Khan And Others

High Court Of Himachal Pradesh · (2021) 08 SHI CK 0275

Motor Vehicles Act, 1988 — Section 145, 146, 146(1), 147, 147(1), 147(1)(b), 148, 149, 149(1), 150, 151, 152, 153, 154, 155, 156, 157, 158, 159, 160, 161, 162, 163, 164, 166Workmen's Compensation Act, 1923 — Section 4, 4A
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