High Courts10 Sept 2021Disposed Of
Tulsi Ram (Deceased) Through Lrs And Others Vs Chamaru Ram (Deceased) And Others
High Court Of Himachal Pradesh · (2021) 09 SHI CK 0031
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 267 of 1,571
High Courts09 Sept 2021Dismissed
State Of Himachal Pradesh Vs Ranjit Kumar
High Court Of Himachal Pradesh · (2021) 09 SHI CK 0024
Code Of Criminal Procedure, 1973 — Section 154, 173(2), 313Indian Penal Code, 1860 — Section 279, 336
High Courts09 Sept 2021Allowed
Navid Ansari Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 09 SHI CK 0023
Code Of Criminal Procedure, 1973 — Section 437A, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29, 37
High Courts09 Sept 2021Dismissed
Prasar Bharti Broadcasting Corporation Of India Through The Chief Managing Director, Doordarshan Bhawan Sansad Marg And Others Vs Jiwan Kumar And Others
High Court Of Himachal Pradesh · (2021) 09 SHI CK 0022
Constitution Of India, 1950 — Article 14Central Civil Services (Pension) Rules, 1972 — Rule 26, 26(1), 49(2)(b)
High Courts09 Sept 2021Dismissed
Rameshwar Sharma Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 09 SHI CK 0021
Central Civil Services (Pension) Rules, 1972 — Rule 3(o), 9, (21)(a)(i)
High Courts09 Sept 2021Dismissed
Manoj Kumar Bansal Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 09 SHI CK 0020
Constitution Of India, 1950 — Article 32, 136, 226, 227Central Civil Services(Classification, Control And Appeal) Rules, 1965 — Rule 11, 11(vii), 11(ix), 14, 15, 15(2)Central Civil Services (Conduct) Rules, 1964 — Rule 3(i)(ii), 3(i)(iii)
High Courts08 Sept 2021
Puran Dass Vs Kewal Chand
High Court Of Himachal Pradesh · (2021) 09 SHI CK 0019
Negotiable Instruments Act, 1881 — Section 138
High Courts08 Sept 2021Dismissed
Subhash Chand Vs Neelam Devi
High Court Of Himachal Pradesh · (2021) 09 SHI CK 0018
Code Of Criminal Procedure, 1973 — Section 125, 127, 482
High Courts08 Sept 2021Dismissed
Sonika Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 09 SHI CK 0017
Code Of Criminal Procedure, 1973 — Section 482
High Courts08 Sept 2021Dismissed
State Of Himachal Pradesh Vs Trigun Rakesh Chander
High Court Of Himachal Pradesh · (2021) 09 SHI CK 0016
Indian Penal Code, 1860 — Section 279, 337, 338Code Of Criminal Procedure, 1973 — Section 154, 173(3), 313
High Courts07 Sept 2021Disposed Of
Sonu Kaushal Vs Himachal Pradesh Gramin
High Court Of Himachal Pradesh · (2021) 09 SHI CK 0015
High Courts07 Sept 2021Allowed
Sunder Singh Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 09 SHI CK 0014
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 279, 307
High Courts07 Sept 2021Allowed
Mandeep Singh And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 09 SHI CK 0013
Code Of Criminal Procedure, 1973 — Section 156, 245, 320, 482Indian Penal Code, 1860 — Section 498A
High Courts07 Sept 2021Allowed
Shakuntla Devi And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 09 SHI CK 0012
Code Of Criminal Procedure, 1973 — Section 173, 245, 320, 482Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 326, 452, 498A, 506
High Courts07 Sept 2021Allowed
Paris Chandel Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 09 SHI CK 0011
Code Of Criminal Procedure, 1973 — Section 245, 320, 482Indian Penal Code, 1860 — Section 307, 354, 451, 498A
High Courts06 Sept 2021Disposed Of
Rajwant Singh And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 09 SHI CK 0010
Constitution Of India, 1950 — Article 20(2)Code Of Criminal Procedure, 1973 — Section 173(2), 180, 219, 482Indian Penal Code, 1860 — Section 34, 102, 201, 447, 448
High Courts06 Sept 2021Disposed Of
Amita Devi Vs State Of HP
High Court Of Himachal Pradesh · (2021) 09 SHI CK 0009
Code Of Criminal Procedure, 1973 — Section 457Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 60(3)
High Courts06 Sept 2021
Tajinder Singh Vs Anil Nayyar
High Court Of Himachal Pradesh · (2021) 09 SHI CK 0008
High Courts03 Sept 2021Disposed Of
Salman Khan Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 09 SHI CK 0007
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436, 436A, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22, 37, 61, 85
High Courts03 Sept 2021Disposed Of
Madan Lal Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 09 SHI CK 0006