High Courts17 Sept 2021Allowed
Achar Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 09 SHI CK 0049
Code Of Criminal Procedure, 1973 — Section 437A
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 266 of 1,571
High Courts17 Sept 2021Allowed
Sachin Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 09 SHI CK 0048
Code Of Criminal Procedure, 1973 — Section 228A, 245, 320, 482Indian Penal Code, 1860 — Section 307, 451, 498ACode Of Criminal Procedure, 1898 — Section 561A
High Courts17 Sept 2021Dismissed
Neel Pardeep Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 09 SHI CK 0047
Constitution Of India, 1950 — Article 14, 16, 142
High Courts16 Sept 2021Allowed
M/S Nirvana Woods & Hotels Pvt. Ltd Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 09 SHI CK 0045
High Courts16 Sept 2021Dismissed
Duni Chand Vs Indian Bank, Branch
High Court Of Himachal Pradesh · (2021) 09 SHI CK 0044
Negotiable Instruments Act, 1881 — Section 138Evidence Act, 1872 — Section 45
High Courts15 Sept 2021Allowed
Bhim Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 09 SHI CK 0037
Code Of Criminal Procedure, 1973 — Section 437A, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 37
High Courts15 Sept 2021Dismissed
Sheela Chandel Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 09 SHI CK 0036
High Courts15 Sept 2021Dismissed
Baldev Singh Patyal Vs Jai Bharat Furniture
High Court Of Himachal Pradesh · (2021) 09 SHI CK 0035
Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 313
High Courts15 Sept 2021Dismissed
M/S Wipro Enterprises Private Ltd Vs Prisiding Officer And Others
High Court Of Himachal Pradesh · (2021) 09 SHI CK 0034
Constitution Of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2(b), 10, 10A, 10(4), 11A, 12, 12(4), 15, 17, 17A, 20, 22, 33, 33(1), 33A
High Courts15 Sept 2021Disposed Of
Geeta Devi And Others Vs Sant Kali Saini
High Court Of Himachal Pradesh · (2021) 09 SHI CK 0033
Workman Compensation Rules 1924 — Rule 20Central Motor Vehicle Rules, 1989 — Rule 8Workmen’s Compensation Act, 1923 — Section 22
High Courts14 Sept 2021Allowed
Rakesh Katoch Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 09 SHI CK 0043
Code Of Criminal Procedure, 1973 — Section 374, 482Negotiable Instruments Act, 1881 — Section 138
High Courts14 Sept 2021Dismissed
Arpita Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 09 SHI CK 0042
Constitution Of India, 1950 — Article 226Narcotic Drugs Substances And Psychotropic Rules, 1985 — Rule 65A, 84C, 96(xii)(1)Drugs And Cosmetics Rules, 1945 — Rule 2
High Courts14 Sept 2021Dismissed
Ramesh Kumar Rana Vs State Of HP And Others
High Court Of Himachal Pradesh · (2021) 09 SHI CK 0038
Enlistment Rules 2015 — Rule 19.6
High Courts13 Sept 2021Dismissed
Monica Sharma Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 09 SHI CK 0030
Evidence Act, 1872 — Section 38, 38(1)
High Courts13 Sept 2021Dismissed
Dhrub @ Girish Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 09 SHI CK 0029
Code Of Criminal Procedure, 1973 — Section 439
High Courts13 Sept 2021Dismissed
Lal Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 09 SHI CK 0028
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 35, 37, 42
High Courts13 Sept 2021Allowed
M/S. Shri Mata Bala Sundri Lightings At Village Ogli, Nahan Road Kala Amb Vs M/S. Mahadev Enterprises Registered Office At Village And P.O Sainwala
High Court Of Himachal Pradesh · (2021) 09 SHI CK 0027
Constitution Of India, 1950 — Article 20(1), 227Code Of Criminal Procedure, 1973 — Section 357, 421, 482Negotiable Instruments Act, 1881 — Section 138, 143A
High Courts13 Sept 2021Disposed Of
Vinod Kumar Stokes Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 09 SHI CK 0026
Himachal Pradesh Panchayati Raj (General) Rules, 1997 — Rule 51Code Of Criminal Procedure, 1973 — Section 173, 173(2)Himachal Pradesh Panchayati Raj Act, 1994 — Section 32, 33, 34, 36, 37, 38, 39, 40, 51, 52, 54, 54(3), 67, 341, 447, 506
High Courts13 Sept 2021Disposed Of
Vishwa Nath Vs State Of HP And Others
High Court Of Himachal Pradesh · (2021) 09 SHI CK 0025
High Courts10 Sept 2021Disposed Of
Tulsi Ram And Others Vs Lila Vilas And Others
High Court Of Himachal Pradesh · (2021) 09 SHI CK 0032
Specific Relief Act, 1963 — Section 34, 38