High Courts27 Sept 2021Disposed Of
Lambi Devi Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 09 SHI CK 0096
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 264 of 1,571
High Courts27 Sept 2021Dismissed
Vishwanath Vs Kamla Devi
High Court Of Himachal Pradesh · (2021) 09 SHI CK 0095
Code Of Criminal Procedure, 1973 — Section 125, 127
High Courts27 Sept 2021Disposed Of
Mohinder Singh Vs Himachal Pradesh Road Transport Corporation And Others
High Court Of Himachal Pradesh · (2021) 09 SHI CK 0094
High Courts27 Sept 2021Disposed Of
Dumnu Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 09 SHI CK 0093
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 154, 164, 436, 436A, 439Indian Penal Code, 1860 — Section 376, 452
High Courts24 Sept 2021Disposed Of
Amlesh Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 09 SHI CK 0079
Indian Penal Code, 1860 — Section 420
High Courts24 Sept 2021Allowed
Nitin Verma Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 09 SHI CK 0078
Code Of Criminal Procedure, 1973 — Section 439
High Courts24 Sept 2021
Shanti Swaroop Vs Himachal Road Transport And Others
High Court Of Himachal Pradesh · (2021) 09 SHI CK 0077
High Courts24 Sept 2021
Anil Kumar Vs Himachalroad Transport
High Court Of Himachal Pradesh · (2021) 09 SHI CK 0076
High Courts24 Sept 2021Disposed Of
Kuldeep Sharma Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 09 SHI CK 0075
High Courts24 Sept 2021Disposed Of
Chaman Lal Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 09 SHI CK 0074
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 37
High Courts24 Sept 2021Disposed Of
Gareeb Ram Vs Himachal Road Transport And Others
High Court Of Himachal Pradesh · (2021) 09 SHI CK 0073
High Courts24 Sept 2021Disposed Of
Surender Kumar Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2021) 09 SHI CK 0072
Himachal Pradesh Land Revenue Act, 1954 — Section 163
High Courts24 Sept 2021Allowed
Sharif Ali Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 09 SHI CK 0071
Code Of Criminal Procedure, 1973 — Section 439
High Courts24 Sept 2021Dismissed
Jatinder Singh And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 09 SHI CK 0070
Himachal Pradesh Liquor License Rules, 1986 — Rule 37(36)
High Courts24 Sept 2021Disposed Of
Abid Khan Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 09 SHI CK 0069
Code Of Criminal Procedure, 1973 — Section 399
High Courts24 Sept 2021Dismissed
Saina Devi Vs Yog Raj Rana
High Court Of Himachal Pradesh · (2021) 09 SHI CK 0068
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 19, 20, 24, 25, 27A, 29, 37, 37(1)(b), 37(1)(b)(ii)Code Of Criminal Procedure, 1973 — Section 438, 439
High Courts24 Sept 2021Dismissed
Jeet Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 09 SHI CK 0067
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 19, 20, 24, 27A, 29, 37, 37(1)(b), 37(1)(b)(ii)Code Of Criminal Procedure, 1973 — Section 439
High Courts24 Sept 2021Dismissed
Khem Raj Bhandari Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 09 SHI CK 0066
Recruitment And Promotion Rules, 1997 — Rule 3, 6, 10Recruitment And Promotion Rules, 2000 — Rule 8
High Courts23 Sept 2021Allowed
Hem Raj Mehta And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 09 SHI CK 0085
Constitution Of India, 1950 — Article 226, 300A
High Courts23 Sept 2021Dismissed
Bidhi Chand Alias Bidhi And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 09 SHI CK 0084
Indian Penal Code, 1860 — Section 34, 201, 302, 304, 304AArms Act, 1959 — Section 25, 27Code Of Criminal Procedure, 1973 — Section 154