High Courts06 Oct 2021Disposed Of
Machhindernath Mandir & Machhiyal Sudhar Society, Mumta Vs Shashi Pal
High Court Of Himachal Pradesh · (2021) 10 SHI CK 0014
Code Of Civil Procedure, 1908 — Order 1 Rule 10, Order 6 Rule 17, Order 10 Rule 1
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 262 of 1,571
High Courts05 Oct 2021
Swaroop Chand Dhiman And Others Vs Punjab National Bank And Others
High Court Of Himachal Pradesh · (2021) 10 SHI CK 0013
Constitution Of India, 1950 — Article 226Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(4), 17, 18
High Courts05 Oct 2021Disposed Of
Balwinder Sharma Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 10 SHI CK 0012
Indian Penal Code, 1860 — Section 363, 366A, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(II)(v)
High Courts05 Oct 2021
Sanjay Khan Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 10 SHI CK 0011
Code Of Criminal Procedure, 1973 — Section 173(2), 437A, 439, 446Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 37, 50
High Courts05 Oct 2021Allowed
Manish Rohta Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 10 SHI CK 0010
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 376, 506
High Courts05 Oct 2021Partly Allowed
State Of Himachal Pradesh Vs Surender @ Sikander
High Court Of Himachal Pradesh · (2021) 10 SHI CK 0009
Code Of Criminal Procedure, 1973 — Section 439(2)
High Courts05 Oct 2021Disposed Of
Shweta Chawla Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 10 SHI CK 0008
Indian Penal Code, 1860 — Section 406
High Courts05 Oct 2021Disposed Of
Kishori Lal Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 10 SHI CK 0007
High Courts05 Oct 2021Disposed Of
Bihari Lal Son Of Kanhu R/O Village Thathal, Tehsil Amb, District Una, H.P Vs Amar Singh And Others
High Court Of Himachal Pradesh · (2021) 10 SHI CK 0006
Code Of Civil Procedure, 1908 — Section 115, Order 6 Rule 17
High Courts04 Oct 2021Disposed Of
Saligram Ramesh Kumar And Others Vs Arvind Sood And Others
High Court Of Himachal Pradesh · (2021) 10 SHI CK 0005
High Courts04 Oct 2021Disposed Of
Rakesh Chauhan Vs H.D.F.C. Bank Ltd
High Court Of Himachal Pradesh · (2021) 10 SHI CK 0004
Negotiable Instruments Act, 1881 — Section 138
High Courts04 Oct 2021
Mandira Devi And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 10 SHI CK 0003
Indian Penal Code, 1860 — Section 34, 323, 451, 504
High Courts01 Oct 2021Allowed
Ashwin Shenoy Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 10 SHI CK 0002
Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts01 Oct 2021Allowed
Akshay Jaswal Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2021) 10 SHI CK 0001
Code Of Criminal Procedure, 1973 — Section 154, 320, 482
High Courts30 Sept 2021Disposed Of
Gurvachan Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 09 SHI CK 0115
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 201, 506, 509Information Technology Act, 2000 — Section 67
High Courts30 Sept 2021
Roshan Lal Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 09 SHI CK 0114
High Courts30 Sept 2021Allowed
M/S Pepsico India Holdings Private Limited Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 09 SHI CK 0113
Constitution Of India, 1950 — Article 20(1)Prevention Of Food Adulteration Act, 1954 — Section 7, 16, 16A, 16(1)(a), 16(1)(a)(i), 20ACode Of Criminal Procedure, 1973 — Section 482
High Courts30 Sept 2021
Jay Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 09 SHI CK 0112
Code Of Criminal Procedure, 1973 — Section 437A, 438, 446Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 37
High Courts30 Sept 2021Allowed
Ramesh Chand Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 09 SHI CK 0111
Code Of Criminal Procedure, 1973 — Section 437A, 439, 446Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22, 37
High Courts29 Sept 2021Allowed
Captain Kuldeep Singh And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 09 SHI CK 0110
Code Of Criminal Procedure, 1973 — Section 437A, 439, 482