High Courts25 Oct 2021Disposed Of
Maya Devi And Others Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2021) 10 SHI CK 0055
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 260 of 1,571
High Courts25 Oct 2021Dismissed
Ravi Kant Kapil Vs Nish Devi And Others
High Court Of Himachal Pradesh · (2021) 10 SHI CK 0054
Constitution Of India, 1950 — Article 226
High Courts25 Oct 2021Allowed
Ahmad Mateen Alias Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 10 SHI CK 0053
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 324
High Courts25 Oct 2021
Seema Devi Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 10 SHI CK 0052
High Courts25 Oct 2021Disposed Of
Surender Kumar Vs Anil Kumar
High Court Of Himachal Pradesh · (2021) 10 SHI CK 0051
Negotiable Instruments Act, 1881 — Section 138
High Courts25 Oct 2021Disposed Of
Vinod Kumar Vs Bali Ram
High Court Of Himachal Pradesh · (2021) 10 SHI CK 0050
Negotiable Instruments Act, 1881 — Section 138
High Courts25 Oct 2021Dismissed
Usha Devi Wife Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 10 SHI CK 0049
High Courts25 Oct 2021Disposed Of
Akshay Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 10 SHI CK 0048
High Courts25 Oct 2021Disposed Of
Akhilesh Tripathi (Elder Brother) And Others Vs Meghna Tripathi Wife And Others
High Court Of Himachal Pradesh · (2021) 10 SHI CK 0047
Code Of Criminal Procedure, 1973 — Section 320, 437, 482Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 307, 323, 420, 452, 467, 468 , 471, 506
High Courts22 Oct 2021
M/S Mansa Mata Motors Vs Punjab National Bank And Others
High Court Of Himachal Pradesh · (2021) 10 SHI CK 0045
High Courts22 Oct 2021Disposed Of
Shakuntla Devi Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 10 SHI CK 0044
High Courts22 Oct 2021Disposed Of
Akhilesh Thakur Vs Neha Thakur
High Court Of Himachal Pradesh · (2021) 10 SHI CK 0043
Indian Penal Code, 1860 — Section 498
High Courts21 Oct 2021Disposed Of
Sudhir Goel Vs Biri Singh And Others
High Court Of Himachal Pradesh · (2021) 10 SHI CK 0042
High Courts21 Oct 2021Disposed Of
Neraj Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 10 SHI CK 0041
Payment Of Wages Act, 1936 — Section 15
High Courts21 Oct 2021Disposed Of
Sarwan Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 10 SHI CK 0040
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 376
High Courts21 Oct 2021Disposed Of
Shiv Mohan Singh Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2021) 10 SHI CK 0039
High Courts21 Oct 2021Disposed Of
Sumeet Singh Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 10 SHI CK 0038
High Courts21 Oct 2021Disposed Of
Rakesh Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 10 SHI CK 0037
Indian Penal Code, 1860 — Section 120B, 409, 420Prevention Of Corruption Act, 1988 — Section 13(1)(c), 13(2)Code Of Criminal Procedure, 1973 — Section 438
High Courts21 Oct 2021
Jagdish Chand Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 10 SHI CK 0036
High Courts21 Oct 2021Disposed Of
Meda Devi And Others Vs Mast Ram Son Of Shri Punu Ram And Others
High Court Of Himachal Pradesh · (2021) 10 SHI CK 0035