High Courts30 Oct 2021Disposed Of
Tara Tegwan Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 10 SHI CK 0080
Constitution Of India, 1950 — Article 12, 14, 16(1)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 258 of 1,571
High Courts30 Oct 2021Dismissed
Seeta Devi Alias Sita Devi Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 10 SHI CK 0079
High Courts29 Oct 2021Disposed Of
Vikram Singh Vs Himachal Road Transport Corporation And Others
High Court Of Himachal Pradesh · (2021) 10 SHI CK 0097
High Courts29 Oct 2021
Khushal Singh And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 10 SHI CK 0096
High Courts29 Oct 2021Disposed Of
Freedom Home Welfare Society Vs Chief Executive Officer, Mental Health Authority
High Court Of Himachal Pradesh · (2021) 10 SHI CK 0095
Mental Health Care Act, 2017 — Section 65, 66, 68, 68(3), 68(4), 68(5), 69, 83
High Courts29 Oct 2021Disposed Of
Sohan Singh Vs Himachal Pradesh State Electricity Board Limited And Others
High Court Of Himachal Pradesh · (2021) 10 SHI CK 0094
High Courts29 Oct 2021Disposed Of
Ram Swaroop Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 10 SHI CK 0093
High Courts29 Oct 2021Dismissed
Rajnikant Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 10 SHI CK 0092
Constitution Of India, 1950 — Article 32, 226, 227Himachal Pradesh Good Conduct Prisoners (Temporary Release) Act, 1968 — Section 8, 9
High Courts29 Oct 2021Disposed Of
Virender Singh Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2021) 10 SHI CK 0091
High Courts29 Oct 2021Disposed Of
Mohan Singh @ Pawan Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 10 SHI CK 0090
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 154, 436, 436A, 439Indian Penal Code, 1860 — Section 354, 376, 511
High Courts29 Oct 2021Disposed Of
Ramesh Chand Vs State Of Himachal Pradesh Through Principal Secretary (Revenue) And Others
High Court Of Himachal Pradesh · (2021) 10 SHI CK 0089
High Courts29 Oct 2021Dismissed
Manoj Kumar And Others Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2021) 10 SHI CK 0088
Code Of Criminal Procedure, 1973 — Section 482
High Courts29 Oct 2021Disposed Of
Vikram Singh Vs Himachal Road Transport Corporation
High Court Of Himachal Pradesh · (2021) 10 SHI CK 0087
High Courts29 Oct 2021Disposed Of
Rattan Singh Bedi Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2021) 10 SHI CK 0086
Indian Penal Code, 1860 — Section 120B, 406, 408, 465Code Of Criminal Procedure, 1973 — Section 156(3), 482
High Courts29 Oct 2021Dismissed
Ravinder Kumar Barwal Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 10 SHI CK 0085
Constitution Of India, 1950 — Article 226Central Civil Services (Pension) Rules, 1972 — Rule 19, 19(1), 19(1)(b)
High Courts29 Oct 2021Allowed
Ravi Kumar Vs Salochna Devi And Others
High Court Of Himachal Pradesh · (2021) 10 SHI CK 0084
High Courts29 Oct 2021Disposed Of
Rakshak Khachi Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 10 SHI CK 0083
Indian Penal Code, 1860 — Section 120B, 201, 302, 329Code Of Criminal Procedure, 1973 — Section 439
High Courts29 Oct 2021Dismissed
Renuka Ji Dam And Others Vs Jiwan Singh And Others
High Court Of Himachal Pradesh · (2021) 10 SHI CK 0082
High Courts29 Oct 2021Disposed Of
Sunita Rani Vs Narain Dev
High Court Of Himachal Pradesh · (2021) 10 SHI CK 0081
Code Of Civil Procedure, 1908 — Order 9 Rule 13, Order 43 Rule 1(d)
High Courts27 Oct 2021Disposed Of
Arun Chaudhary Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2021) 10 SHI CK 0078