Constitution Of India, 1950 — Article 142, 266Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 323, 354, 406, 452, 498A

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High Courts27 Oct 2021Dismissed

Kalpna Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2021) 10 SHI CK 0064

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 61, 85

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High Courts27 Oct 2021Disposed Of

M/S Ekta Enterprises Through Its Proprietor Vs Authorized Officer, Punjab National Bank And Others

High Court Of Himachal Pradesh · (2021) 10 SHI CK 0063

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High Courts27 Oct 2021Disposed Of

Ashok Kumar Vs State Of H.P And Others

High Court Of Himachal Pradesh · (2021) 10 SHI CK 0062

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High Courts26 Oct 2021

M/S Atlas Steel Industries (P) Ltd Vs Kangra Central Co-Operative Bank Ltd And Others

High Court Of Himachal Pradesh · (2021) 10 SHI CK 0065

Security Interest (Enforcement) Rules, 2002 — Rule 6(2), 8(6)

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High Courts26 Oct 2021Dismissed

Ran Singh Ghunta, S/O Late Sh. Uchbu Ram Vs Himachal Pradesh State Food & Civil Supplies Corporation Limited And Others

High Court Of Himachal Pradesh · (2021) 10 SHI CK 0061

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High Courts26 Oct 2021Disposed Of

Sharma Trading Company Stone Crusher Vs State Of Himachal Pradesh And Others

High Court Of Himachal Pradesh · (2021) 10 SHI CK 0060

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High Courts26 Oct 2021Disposed Of

Sunil Kumar Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2021) 10 SHI CK 0059

Code Of Criminal Procedure, 1973 — Section 438Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29, 37

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High Courts26 Oct 2021Disposed Of

Narotam Dutt Vs State Of Himachal Pradesh And Others

High Court Of Himachal Pradesh · (2021) 10 SHI CK 0058

Constitution Of India, 1950 — Article 142, 226Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 279, 337

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High Courts26 Oct 2021Dismissed

Kuldeep Kumar And Others Vs State Of H.P And Others

High Court Of Himachal Pradesh · (2021) 10 SHI CK 0057

Constitution Of India, 1950 — Article 226

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High Courts25 Oct 2021Disposed Of

Puneet Mahajan Alias Chimpu Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2021) 10 SHI CK 0056

Constitution Of India, 1950 — Article 21 Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 21, 37, 42(2)

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