High Courts21 Oct 2021Dismissed
State Of H.P And Others Vs Uday Singh And Others
High Court Of Himachal Pradesh · (2021) 10 SHI CK 0034
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 261 of 1,571
High Courts21 Oct 2021Disposed Of
Het Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 10 SHI CK 0033
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436, 436A, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29, 37
High Courts20 Oct 2021Disposed Of
Nitu S/O Sh. Chet Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 10 SHI CK 0032
Indian Penal Code, 1860 — Section 376(2)(n)Protection Of Children From Sexual Offences Act, 2012 — Section 6
High Courts20 Oct 2021Disposed Of
Hardeep Kumar Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2021) 10 SHI CK 0031
High Courts19 Oct 2021Disposed Of
Rohit Thakur Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 10 SHI CK 0030
Indian Penal Code, 1860 — Section 120B, 420Code Of Criminal Procedure, 1973 — Section 439
High Courts19 Oct 2021
Shyama Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 10 SHI CK 0029
High Courts19 Oct 2021Disposed Of
Rahul Kumar And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 10 SHI CK 0028
Constitution Of India, 1950 — Article 142, 226Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 406, 498A
High Courts18 Oct 2021Disposed Of
Ashok Kumar Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2021) 10 SHI CK 0027
High Courts18 Oct 2021Dismissed
Suresh Chand Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 10 SHI CK 0026
High Courts18 Oct 2021Disposed Of
Uttam Chand @ Chaman @ Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 10 SHI CK 0025
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 20(B), 20(i)Code Of Criminal Procedure, 1973 — Section 313
High Courts08 Oct 2021Disposed Of
Abhinay Verma Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 10 SHI CK 0024
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436, 436a, 439Protection Of Children From Sexual Offences Act, 2012 — Section 10, 14
High Courts08 Oct 2021Disposed Of
Pomila Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2021) 10 SHI CK 0023
Constitution Of India, 1950 — Article 226
High Courts08 Oct 2021Disposed Of
Monika Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 10 SHI CK 0022
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436, 436A, 439Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(R), 3(1)(S)
High Courts08 Oct 2021Disposed Of
Virender Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 10 SHI CK 0021
Indian Penal Code, 1860 — Section 376(2)Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6Code Of Criminal Procedure, 1973 — Section 173, 439
High Courts08 Oct 2021Allowed
Naresh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 10 SHI CK 0020
Code Of Criminal Procedure, 1973 — Section 439, 446
High Courts08 Oct 2021Disposed Of
Bhadur Singh And Others Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2021) 10 SHI CK 0019
High Courts08 Oct 2021Dismissed
Amit Kumar And Others Vs Himachal Pradesh State Electricity And Others
High Court Of Himachal Pradesh · (2021) 10 SHI CK 0018
Constitution Of India, 1950 — Article 12, 226
High Courts08 Oct 2021Allowed
Hari Chand Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 10 SHI CK 0017
Code Of Criminal Procedure, 1973 — Section 439, 446
High Courts08 Oct 2021Allowed
Sanjeev Singh And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 10 SHI CK 0016
Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 279, 307, 323, 337, 338, 420, 452, 467, 468, 471, 506Code Of Criminal Procedure, 1973 — Section 173, 320, 437, 482
High Courts08 Oct 2021Disposed Of
Meena Ram Vs Vinay Nanda And Others
High Court Of Himachal Pradesh · (2021) 10 SHI CK 0015
Employee�s Compensation Act, 1923 — Section 2(1)(l), 4, 4A, 4A(b), 4(1)(b), 4(1)(c)(ii)