High Courts29 Sept 2021Allowed
Rajesh Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 09 SHI CK 0109
Code Of Criminal Procedure, 1973 — Section 439
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 263 of 1,571
High Courts28 Sept 2021Dismissed
Aman Preet Kaur Vs Narcotic Control Bureau
High Court Of Himachal Pradesh · (2021) 09 SHI CK 0108
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 29, 37, 42Code Of Criminal Procedure, 1973 — Section 439
High Courts28 Sept 2021
Balo Devi Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2021) 09 SHI CK 0107
Constitution Of India, 1950 — Article 14, 38, 39, 226Central Civil Services (Pension) Rules, 1972 — Rule 39, 49
High Courts28 Sept 2021Disposed Of
Bhayansaru Devi Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 09 SHI CK 0106
Indian Penal Code, 1860 — Section 363, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4, 17, 21Code Of Criminal Procedure, 1973 — Section 439
High Courts28 Sept 2021Allowed
Hukam Chand And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 09 SHI CK 0092
Code Of Criminal Procedure, 1973 — Section 245, 320, 482Indian Penal Code, 1860 — Section 34, 307, 324Code Of Criminal Procedure, 1898 — Section 561A
High Courts28 Sept 2021Dismissed
Sahil Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 09 SHI CK 0091
High Courts28 Sept 2021Allowed
Love Pathak Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 09 SHI CK 0090
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 307
High Courts28 Sept 2021Disposed Of
Tek Chand And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 09 SHI CK 0089
High Courts28 Sept 2021Disposed Of
Nain Dei Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 09 SHI CK 0088
Constitution Of India, 1950 — Article 14, 16
High Courts28 Sept 2021Allowed
Gourav Sharma And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 09 SHI CK 0087
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 307, 324
High Courts28 Sept 2021Allowed
Puran Chand Dogra Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 09 SHI CK 0086
High Courts27 Sept 2021Allowed
Anil Kumar And Others Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2021) 09 SHI CK 0105
Hindu Marriage Act, 1955 — Article 13(B)Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 498A
High Courts27 Sept 2021Allowed
Ashwani Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 09 SHI CK 0104
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 279, 307
High Courts27 Sept 2021Disposed Of
Ram Nath Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 09 SHI CK 0103
High Courts27 Sept 2021Disposed Of
Raksha Sharma Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2021) 09 SHI CK 0102
High Courts27 Sept 2021
Ranbir Singh Vs State Of HP And Others
High Court Of Himachal Pradesh · (2021) 09 SHI CK 0101
High Courts27 Sept 2021Disposed Of
Sham Lal Vs Himachal Pradesh State And Others
High Court Of Himachal Pradesh · (2021) 09 SHI CK 0100
High Courts27 Sept 2021Dismissed
Jyoti Devi Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 09 SHI CK 0098
High Courts27 Sept 2021Dismissed
Ranjana Kumari Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 09 SHI CK 0097