High Courts12 Nov 2021Disposed Of
Rakesh Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 11 SHI CK 0035
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 256 of 1,571
High Courts12 Nov 2021Disposed Of
Rakesh Rana Alias Raj Verma Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 11 SHI CK 0034
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 170, 201, 420, 467, 468, 471
High Courts12 Nov 2021Disposed Of
Amit Kumar And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 11 SHI CK 0033
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 323, 325, 341, 504, 506
High Courts11 Nov 2021Disposed Of
Himachal Road Transport Corporation And Others Vs Pooja And Others
High Court Of Himachal Pradesh · (2021) 11 SHI CK 0032
Code Of Civil Procedure, 1908 — Order 1 Rule 10Motor Vehicles Act, 1988 — Section 166
High Courts11 Nov 2021Disposed Of
Anil Kumar Vs State Of Himachal Pradesh Through Its Secretary (Education) And Others
High Court Of Himachal Pradesh · (2021) 11 SHI CK 0031
High Courts11 Nov 2021Dismissed
Rattan Lal Sharma Vs Himachal Pradesh State Electricity Board Limited And Others
High Court Of Himachal Pradesh · (2021) 11 SHI CK 0030
Central Civil Services (Pension) Rules, 1972 — Rule 8
High Courts11 Nov 2021Allowed
Amit Kumar Seth Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 11 SHI CK 0029
High Courts11 Nov 2021Disposed Of
Suman Kumar And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 11 SHI CK 0027
High Courts11 Nov 2021Disposed Of
Renuka Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2021) 11 SHI CK 0026
High Courts10 Nov 2021
Ganga Ram And Others Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2021) 11 SHI CK 0038
Constitution Of India, 1950 — Article 226
High Courts10 Nov 2021
Chitter Singh Vs Himachal Road Transport Corporation And Others
High Court Of Himachal Pradesh · (2021) 11 SHI CK 0037
High Courts10 Nov 2021Disposed Of
Khem Singh And Others Vs Bhim Singh And Others
High Court Of Himachal Pradesh · (2021) 11 SHI CK 0036
Code Of Civil Procedure, 1908 — Section 151, Order 41 Rule 27Evidence Act, 1872 — Section 50
High Courts09 Nov 2021Disposed Of
Prithu Ram Vs Bhawna Devi
High Court Of Himachal Pradesh · (2021) 11 SHI CK 0025
Constitution Of India, 1950 — Article 227Code Of Criminal Procedure, 1973 — Section 482Protection Of Women From Domestic Violence Act, 2005 — Section 12, 18, 19, 20, 22, 29
High Courts09 Nov 2021Disposed Of
Ishan Marvel Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 11 SHI CK 0024
High Courts09 Nov 2021Disposed Of
Nand Lal Vs Himachal Road Transport Corporation And Others
High Court Of Himachal Pradesh · (2021) 11 SHI CK 0022
High Courts09 Nov 2021Dismissed
Jitender Singh Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2021) 11 SHI CK 0021
High Courts09 Nov 2021Allowed
Madan Lal Son Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2021) 11 SHI CK 0020
High Courts09 Nov 2021Dismissed
Bhojia Dental College And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 11 SHI CK 0019
High Court Of Himachal Pradesh (Original Side) Rules, 1997 — Rule 16Forest Rights Act, 2006 — Section 4Himachal Pradesh Private Medical Educational Institutions (Regulation of Admission and Fixation of Fee) Act, — Section 3, 3(3), 7, 7(1), 7(2), 7(4)
High Courts08 Nov 2021Disposed Of
Nitin Sharma Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 11 SHI CK 0018
Indian Penal Code, 1860 — Section 34, 341, 354, 354D, 504, 506
High Courts08 Nov 2021Disposed Of
Bhup Ram And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 11 SHI CK 0017