COURT ARCHIVE

High Court Of Himachal Pradesh judgments

31,415 judgments · page 270 of 1,571

High Courts25 Aug 2021Disposed Of

Dinesh Kumar Sahni And Others Vs State Of Himachal Pradesh And Others

High Court Of Himachal Pradesh · (2021) 08 SHI CK 0240

Code Of Criminal Procedure, 1973 — Section 173, 245, 320, 482Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 326, 452, 498A, 506Code Of Criminal Procedure, 1898 — Section 561A

High Courts25 Aug 2021Allowed

Rachit Vs Balak Ram

High Court Of Himachal Pradesh · (2021) 08 SHI CK 0239

Code Of Criminal Procedure, 1973 — Section 311, 315, 397

High Courts24 Aug 2021Dismissed

Rajnish Kumar Vs Parveen Kumari And Others

High Court Of Himachal Pradesh · (2021) 08 SHI CK 0237

High Courts24 Aug 2021Dismissed

Jeevan Singh Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2021) 08 SHI CK 0233

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302, 323, 325, 504

High Courts24 Aug 2021Dismissed

Kirpu Ram Vs State Of H.P. The Principal And Others

High Court Of Himachal Pradesh · (2021) 08 SHI CK 0232

High Courts24 Aug 2021Dismissed

State Of Himachal Pradesh Vs Prem Kumar

High Court Of Himachal Pradesh · (2021) 08 SHI CK 0231

Indian Penal Code, 1860 — Section 323, 427, 447, 504

High Courts24 Aug 2021Dismissed

State Of Himachal Pradesh And Others Vs Pushpa Thakur And Others

High Court Of Himachal Pradesh · (2021) 08 SHI CK 0230

High Courts24 Aug 2021

Ashwani Kumar Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2021) 08 SHI CK 0229

Code Of Criminal Procedure, 1973 — Section 437A, 439, 446, 446ANarcotic Drugs And Psychotropic Substances Act, 1985 — Section 37, 42

High Courts24 Aug 2021Disposed Of

Ruchi Kumari Vs High Court Of Himachal Pradesh Through And Others

High Court Of Himachal Pradesh · (2021) 08 SHI CK 0228

Constitution Of India, 1950 — Article 14, 16, 229(2)

High Courts24 Aug 2021Allowed

Hem Singh Vs State Of Himachal Pradesh And Others

High Court Of Himachal Pradesh · (2021) 08 SHI CK 0227

National Food Security Act, 2013 — Section 12(2)(e), 24(5)(c), 40(2)(i)

High Courts24 Aug 2021Disposed Of

Pravesh Kumar And Others Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2021) 08 SHI CK 0226

Code Of Criminal Procedure, 1973 — Section 164, 438, 439Indian Penal Code, 1860 — Section 34, 376

High Courts24 Aug 2021Allowed

Sahil Kumar And Others Vs State Of Himachal Pradesh And Others

High Court Of Himachal Pradesh · (2021) 08 SHI CK 0224

Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 326, 452, 498A, 506Code Of Criminal Procedure, 1973 — Section 173, 245, 320, 482Code Of Criminal Procedure, 1898 — Section 561A

High Courts23 Aug 2021Disposed Of

Shailesh Thakur Vs State Of H. P And Others

High Court Of Himachal Pradesh · (2021) 08 SHI CK 0222

High Courts23 Aug 2021Dismissed

Baldev Raj Goel Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2021) 08 SHI CK 0221

Code Of Criminal Procedure, 1973 — Section 161, 164, 173(2)

High Courts23 Aug 2021Disposed Of

Abhijeet Son Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2021) 08 SHI CK 0219

Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 34, 323, 325, 379Code Of Criminal Procedure, 1973 — Section 436, 436A

High Courts23 Aug 2021Dismissed

State Of Himachal Pradesh Vs Dina Nath And Others

High Court Of Himachal Pradesh · (2021) 08 SHI CK 0218

Indian Penal Code, 1860 — Section 34, 323, 325Code Of Criminal Procedure, 1973 — Section 173(2), 313

High Courts23 Aug 2021Dismissed

State Of Himachal Pradesh Vs Balwinder Singh And Others

High Court Of Himachal Pradesh · (2021) 08 SHI CK 0217

Code Of Criminal Procedure, 1973 — Section 82, 173(2), 299

High Courts23 Aug 2021Dismissed

State Of Himachal Pradesh Vs Desh Raj And Others

High Court Of Himachal Pradesh · (2021) 08 SHI CK 0216

Code Of Criminal Procedure, 1973 — Section 161, 173, 313Indian Penal Code, 1860 — Section 34, 323, 325

High Courts23 Aug 2021Disposed Of

Ranita Chauhan Vs R.K. Sharma

High Court Of Himachal Pradesh · (2021) 08 SHI CK 0215

Constitution Of India, 1950 — Article 215Contempt Of Courts Act, 1971 — Section 10, 12

High Courts23 Aug 2021Allowed

Onkar Krishan And Others Vs State Of Himachal Pradesh And Others

High Court Of Himachal Pradesh · (2021) 08 SHI CK 0211

Code Of Criminal Procedure, 1973 — Section 154, 173, 313, 394(2)Indian Penal Code, 1860 — Section 34, 107, 306, 498AEvidence Act, 1872 — Section 113(A), 113B