High Courts23 Aug 2021Allowed
Ahsan Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0208
Code Of Criminal Procedure, 1973 — Section 245, 320, 482Indian Penal Code, 1860 — Section 498A
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 271 of 1,571
High Courts23 Aug 2021
Archana Aggarwal Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0207
High Courts20 Aug 2021Dismissed
State Of Himachal Pradesh Vs Salpur
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0206
Indian Penal Code, 1860 — Section 323, 325, 341Code Of Criminal Procedure, 1973 — Section 313
High Courts19 Aug 2021Dismissed
Satish Vij Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0203
Constitution Of India, 1950 — Article 14
High Courts19 Aug 2021Dismissed
Kasim Deen And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0201
Constitution Of India, 1950 — Article 227Code Of Criminal Procedure, 1973 — Section 154, 173, 173(2), 190, 204, 211, 228, 229, 241, 248, 251, 320, 372, 373, 374, 375, 376, 377, 378, 379, 380, 381, 382, 383, 384, 385, 386, 387, 388, 389, 390, 391, 392, 393, 394, 397, 401, 482Indian Penal Code, 1860 — Section 147, 149, 307, 323, 325, 397, 401, 451
High Courts19 Aug 2021Disposed Of
Sumangla Devi Vs Mehar Singh
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0200
Code Of Criminal Procedure, 1973 — Section 125, 127Contempt Of Courts Act, 1971 — Section 10
High Courts19 Aug 2021
Meenakashi Goel Vs Gaurav Goel
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0199
Code Of Criminal Procedure, 1973 — Section 125, 127, 482Indian Penal Code, 1860 — Section 34, 406, 498A
High Courts18 Aug 2021Dismissed
Rakesh Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0193
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 35, 37
High Courts18 Aug 2021Dismissed
State Of Himachal Pradesh Vs Gurdev Singh And Others
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0191
Indian Penal Code, 1860 — Section 34, 323, 325, 341Code Of Criminal Procedure, 1973 — Section 313
High Courts18 Aug 2021Disposed Of
Ravinder Paul And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0190
High Courts18 Aug 2021Disposed Of
Rajinder Singh Rana And Others Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0189
Constitution Of India, 1950 — Article 226
High Courts18 Aug 2021Disposed Of
Surat Singh And Others Vs Sharda D/O Sh. Kundan And Others
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0187
Constitution Of India, 1950 — Article 14, 15, 21Code Of Criminal Procedure, 1973 — Section 125, 482Protection Of Women From Domestic Violence Act, 2005 — Section 2(a), 2(f), 2(s), 2(q), 3, 12
High Courts18 Aug 2021Dismissed
Gannshyam Vs Rekha Devi And Others
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0186
Code Of Criminal Procedure, 1973 — Section 125, 397, 482
High Courts18 Aug 2021Disposed Of
Satish Kumar And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0185
High Courts18 Aug 2021Dismissed
State Of Himachal Pradesh Vs Surinder Singh
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0184
Indian Penal Code, 1860 — Section 279, 304ACode Of Criminal Procedure, 1973 — Section 154, 161, 173(2), 313Motor Vehicles Act, 1988 — Section 184, 187
High Courts18 Aug 2021Disposed Of
Satpal And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0182
High Courts18 Aug 2021Dismissed
State Of Himachal Pradesh Vs Narinder Singh And Others
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0181
Punjab Excise Act, 1914 — Section 61(1)(a)Code Of Criminal Procedure, 1973 — Section 293, 313
High Courts18 Aug 2021Disposed Of
Tula Ram Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0180
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 279, 307
High Courts18 Aug 2021Disposed Of
Rakesh Sharma And Others Vs Anil Khachi And Others
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0179
Constitution Of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 11, 12
High Courts18 Aug 2021Disposed Of
Ravi Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0178