High Courts16 Aug 2021Allowed
Kali Dass S/O Shri Tek Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0156
Code Of Criminal Procedure, 1973 — Section 439
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 273 of 1,571
High Courts13 Aug 2021Disposed Of
Asha Devi Vs Priya Sood And Others
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0155
Code Of Civil Procedure, 1908 — Order 7 Rule 14(1), Order 7 Rule 14(3), Order 13 Rule 3, Order 13 Rule 4
High Courts13 Aug 2021Disposed Of
Sanjay Kumar And Others Vs Mohan Lal And Others
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0154
High Courts13 Aug 2021Disposed Of
Sandeep Kumar Barte And Others Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0153
Himachal Pradesh Private Educational Institution (Regulation) Rules, 2003 — Rule 3Himachal Pradesh Private Educational Institutions (Regulation) Act, 1997 — Section 27
High Courts13 Aug 2021Disposed Of
Yog Raj Son Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0152
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 34, 120B, 201, 376, 406, 420, 506
High Courts13 Aug 2021Disposed Of
Anamika Autka And Others Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0151
High Courts13 Aug 2021Disposed Of
Ram Pal Sharma Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0150
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16(1)
High Courts13 Aug 2021Disposed Of
MDC Pharmaceuticals Limited Vs Kamlesh Kumar Pant
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0149
High Courts13 Aug 2021
Ranu Ram Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0148
High Courts13 Aug 2021Disposed Of
State Of H.P And Others Gayatri Dev And Others
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0147
Kerala State And Subordinate Services Rules, 1956 — Rule 10(a)(ii)
High Courts13 Aug 2021Dismissed
State Of Himachal Pradesh Vs Ramesh Thakur
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0146
Indian Penal Code, 1860 — Section 171, 353, 419, 451
High Courts13 Aug 2021Dismissed
State Of Himachal Pradesh Vs Jai Ram And Others
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0145
Explosive Substance Act, 1908 — Section 3, 4, 7,Indian Penal Code, 1860 — Section 109, 304A, 337, 338Code Of Criminal Procedure, 1973 — Section 154, 313
High Courts13 Aug 2021Allowed
Dinesh Singh Chauhan Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0144
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 148, 188Code Of Criminal Procedure, 1898 — Section 561A
High Courts12 Aug 2021Allowed
Rajesh Khachi Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0143
Code Of Criminal Procedure, 1973 — Section 439
High Courts12 Aug 2021
Deepika Rani Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0142
High Courts12 Aug 2021
Peanu Ram Vs Himachal Road Transport And Others
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0141
High Courts12 Aug 2021Disposed Of
Bilogics Inc. Suketi Road Vs Punjab National Bank,
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0140
High Courts12 Aug 2021
Jagpal Singh Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0139
High Courts12 Aug 2021Disposed Of
Dr. Shubhpreet Sodhi Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0137
High Courts12 Aug 2021Allowed
Raj Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0136
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 57Code Of Criminal Procedure, 1973 — Section 313