High Courts10 Aug 2021Allowed
Deep Chand Sharma Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0111
Code Of Criminal Procedure, 1973 — Section 437A, 438, 446
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 275 of 1,571
High Courts10 Aug 2021Disposed Of
Akram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0110
Indian Penal Code, 1860 — Section 420
High Courts10 Aug 2021Disposed Of
Gopal Chand Vs HRTC Through Its Managing And Others
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0109
High Courts10 Aug 2021Disposed Of
Kuldeep Singh Vs HRTC Through Its Managing And Others
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0108
High Courts10 Aug 2021Disposed Of
Hardeep Thakur Vs Rajesh
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0107
Code Of Criminal Procedure, 1973 — Section 397, 401Negotiable Instruments Act, 1881 — Section 138, 147
High Courts10 Aug 2021Allowed
Bhupinder Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0105
Code Of Criminal Procedure, 1973 — Section 154, 173(2), 313, 374(2)Indian Penal Code, 1860 — Section 34, 307
High Courts10 Aug 2021Disposed Of
Dumnu Ram, S/O Sh. Tek Chand And Others Vs State Of HP Through Its Principal Secretary (Elementary Education) And Others
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0104
High Courts10 Aug 2021Disposed Of
Ram Nath, S/O Shri Laxman Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0103
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18, 25
High Courts10 Aug 2021Disposed Of
Fareed Mohd Vs HRTC Through Its Managing And Others
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0102
High Courts10 Aug 2021Allowed
Hardish Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0101
Code Of Criminal Procedure, 1973 — Section 437A, 438
High Courts09 Aug 2021Disposed Of
Harmesh Maini Vs R/0 Village & Po Hajipur And Others
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0100
High Courts09 Aug 2021Disposed Of
Shashi Kant Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0099
High Courts09 Aug 2021Disposed Of
Vishal Thakur Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0098
High Courts09 Aug 2021Disposed Of
Gopal Singh Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0097
Code Of Criminal Procedure, 1973 — Section 173, 320, 437, 482Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 307, 323, 420, 452, 467, 468, 471, 506
High Courts09 Aug 2021Disposed Of
Dev Raj Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0096
High Courts09 Aug 2021Dismissed
Ibrahim Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0095
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 120B, 201, 363, 366A, 370(4), 506
High Courts06 Aug 2021Disposed Of
Darshan Kumar Vs H.P.S.E.B. Ltd. & Others
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0091
High Courts06 Aug 2021Disposed Of
Dharam Singh Rana. Govt. Contractor Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0090
Arbitration And Conciliation Act, 1996 — Section 11(6), 11(8)
High Courts06 Aug 2021Disposed Of
Surinder Singh Vs Chief Executive Officer Cumsecretary And Another
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0089
Arbitration And Conciliation Act, 1996 — Section 11(6), 11(8)
High Courts06 Aug 2021Allowed
Shamsher Singh Vs Arun Kumar
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0088
Code Of Civil Procedure, 1908 — Section 151, Order 6 Rule 17