High Courts06 Aug 2021Disposed Of
Neelam Sharma Vs Sr. Divisional Engineer-III, Northern Railways
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0087
Arbitration And Conciliation Act, 1996 — Section 11(6), 11(8)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 276 of 1,571
High Courts06 Aug 2021Disposed Of
Sarit Chander Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0086
Constitution Of India, 1950 — Article 14
High Courts06 Aug 2021Disposed Of
Tarkeshwar Shah Vs Municipal Corporation Shimla And Another
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0085
Arbitration And Conciliation Act, 1996 — Section 11(6), 11(8)
High Courts06 Aug 2021Disposed Of
Gurdial Devi Vs Desh Raj & Others
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0084
Code Of Civil Procedure, 1908 — Order 23 Rule 3
High Courts06 Aug 2021Disposed Of
R.S. Construction Engineers And Another Vs Engineer In Chief And Another
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0083
Arbitration And Conciliation Act, 1996 — Section 11(6), 11(8)
High Courts06 Aug 2021Dismissed
Partap Chand Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0082
High Courts06 Aug 2021Dismissed
Ram Gopal Vs State Of Himachal Pradesh & Ors
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0081
High Courts06 Aug 2021Disposed Of
IDIPT HP, HPTDB Vs Abhiram Infra Projects Pvt. Ltd
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0080
Arbitration And Conciliation Act, 1996 — Section 11, 11(6), 11(8)
High Courts06 Aug 2021Allowed
Abhishek Mohammad @ Lucky Khan Vs State Of H.P & Another
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0079
Code Of Criminal Procedure, 1973 — Section 173, 320, 437, 482Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 279, 307, 323, 337, 420, 452, 467, 468, 471, 506Motor Vehicles Act, 1988 — Section 187
High Courts06 Aug 2021Disposed Of
Lanco Hydro Power Ltd Vs Himachal Pradesh State Electricity Board Ltd
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0078
Arbitration And Conciliation Act, 1996 — Section 11(4), 11(6), 11(8)
High Courts06 Aug 2021Dismissed
State Of Himachal Pradesh Vs Dr.P.K. Aditya & Another
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0077
Right To Information Act, 2005 — Section 4, 4(1)(a), 4(1)(c), 4(1)(d)
High Courts06 Aug 2021Disposed Of
Rajinder Kumar And Others Vs M/S Chandigarh Communications And Others
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0076
Arbitration And Conciliation Act, 1996 — Section 11(4), 11(5), 11(6), 11(8)
High Courts06 Aug 2021Disposed Of
Shiv Ram Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0075
Arbitration And Conciliation Act, 1996 — Section 11(6), 11(8)
High Courts06 Aug 2021Dismissed
Rajesh Kumar Dhiman Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0074
Constitution Of India, 1950 — Article 14, 16
High Courts06 Aug 2021
Bir Singh Vs Rajiv Sharma And Another
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0073
High Courts06 Aug 2021Disposed Of
Gurdeep Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0072
High Courts06 Aug 2021Disposed Of
Monika Devi Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0071
High Courts06 Aug 2021Disposed Of
Narinder Kumar And Another Vs Krishan Chand
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0070
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2Specific Relief Act, 1963 — Section 10, 38
High Courts06 Aug 2021Dismissed
Ved Prakash And Ors Vs Kamla Devi & Anr
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0069
Code Of Civil Procedure, 1908 — Section 151, Order 41 Rule 27
High Courts06 Aug 2021Dismissed
Banwari Lal Vs Balak Ram And Others
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0068
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section, 151, Order 39 Rule 1, Order 39 Rule 2Specific Relief Act, 1963 — Section 6, 41(a)(b)