High Courts06 Aug 2021Allowed
Rambhaj And Others Vs Kashmir Singh And Others
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0067
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(R)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 277 of 1,571
High Courts06 Aug 2021Disposed Of
Kamini Ahluwalia & Another Vs Devi Saran
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0066
Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2
High Courts06 Aug 2021Dismissed
Ravinder Nath Rattan Vs Kanta Devi
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0065
Hindu Marriage Act, 1955 — Section 3, 5(ii)(b), 5(ii)(c), 10(1)(b), 13(1), 23(1)(a)Indian Penal Code, 1860 — Section 323, 325, 451, 506
High Courts06 Aug 2021Disposed Of
Neelam Kumari And Others Vs National Insurance Company
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0064
Code Of Civil Procedure, 1908 — Order 11 Rule 12Motor Vehicles Act, 1988 — Section 140, 146, 147, 147(1), 147(2), 147(5), 149, 149(2), 165, 165(1), 163A, 166, 173
High Courts05 Aug 2021Dismissed
Narender Kumar Vs Vice President (Works), M/S Himachal Exicom Communications Ltd
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0093
High Courts05 Aug 2021Disposed Of
Jai Singh Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0063
Negotiable Instruments Act, 1881 — Section 138
High Courts05 Aug 2021Disposed Of
Vishal Saini Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0062
High Courts05 Aug 2021Allowed
Seema Devi & Others Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0061
Code Of Criminal Procedure, 1973 — Section 173(2), 482Indian Penal Code, 1860 — Section 406, 498ACode Of Criminal Procedure, 1989 — Section 561A
High Courts05 Aug 2021Dismissed
State Of Himachal Pradesh Vs Hoshiar Singh
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0060
Code Of Criminal Procedure, 1973 — Section 173(2), 313, 374, 378(3)Indian Penal Code, 1860 — Section 354, 451, 452
High Courts05 Aug 2021Disposed Of
Hardeep Thakur Vs Ravina Devi
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0059
Indian Penal Code, 1860 — Section 397, 401Negotiable Instruments Act, 1881 — Section 138, 147
High Courts05 Aug 2021Disposed Of
Veterinary & Animal Sciences Teachers’ Association Vs Onkar Chand Sharma And Another
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0058
High Courts05 Aug 2021Allowed
Prithvi Chand & Another Vs State Of H.P.& Others
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0057
Code Of Criminal Procedure, 1973 — Section 245, 482Indian Penal Code, 1860 — Section 120B, 498ACode Of Criminal Procedure, 1989 — Section 561A
High Courts05 Aug 2021Dismissed
Mohan Lal Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0056
Prevention Of Corruption Act, 1988 — Section 7, 13(2)Indian Penal Code, 1860 — Section 304A, 338
High Courts05 Aug 2021Disposed Of
Kushal Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0055
High Courts05 Aug 2021Allowed
Sharma Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0054
Code Of Criminal Procedure, 1973 — Section 437A, 438, 446
High Courts05 Aug 2021Disposed Of
Mohinder Kumar Vs Himachal Pradesh Tourism Development Corp. & Anr
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0053
High Courts05 Aug 2021Disposed Of
Ravi Kumar Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0052
High Courts05 Aug 2021
Rajesh Gautam Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0051
High Courts05 Aug 2021Disposed Of
Ram Dass Vs Amit Kashyap
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0050
High Courts05 Aug 2021Dismissed
Sandeep Kumar @ Happy Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0049
Code Of Criminal Procedure, 1973 — Section 438Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 61, 85