High Courts05 Aug 2021Disposed Of
Gautam Goel Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0048
Code Of Criminal Procedure, 1973 — Section 482
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 278 of 1,571
High Courts05 Aug 2021Dismissed
Hari Krishan Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0047
Prevention Of Corruption Act, 1988 — Section 7, 13(2)Indian Penal Code, 1860 — Section 304A, 338
High Courts05 Aug 2021Allowed
Ganesh Dutt Vs State Of H.P. And Another
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0046
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 279, 307
High Courts05 Aug 2021Disposed Of
Ajay Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0045
Code Of Criminal Procedure, 1973 — Section 161, 164, 173(2), 437, 437A, 446
High Courts05 Aug 2021Disposed Of
Dil Kumar & Anr Vs State Of H. P. & Ors
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0044
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 482
High Courts04 Aug 2021Disposed Of
Superintending Engineer/Dehar Power House Circle And Another Vs Himachal Pradesh Tax Tribunal And Others
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0043
High Courts04 Aug 2021Disposed Of
Virender Kumar Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0042
High Courts04 Aug 2021Disposed Of
Satish Kumar Vs Rana Dayal And Another
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0041
Code Of Criminal Procedure, 1973 — Section 397Negotiable Instruments Act, 1881 — Section 138, 147
High Courts04 Aug 2021Dismissed
Sunil Kumar Vs Durgi
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0040
Code Of Civil Procedure, 1908 — Section 151, Order 23 Rule 1, Order 23 Rule 3, Order 29 Rule 3
High Courts04 Aug 2021Disposed Of
Mohan Lal & Ors Vs State Of H. P. & Ors
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0039
Para Veterinary Council Act, 2010 — Section 38(2)
High Courts04 Aug 2021Disposed Of
Mandeep Singh & Ors Vs State Of H. P. & Ors
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0037
Para Veterinary Council Act, 2010 — Section 38(2)
High Courts04 Aug 2021
Joginder Singh Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0036
High Courts04 Aug 2021Disposed Of
Jagdish Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0034
Indian Penal Code, 1860 — Section 34, 323, 354, 379, 504
High Courts04 Aug 2021Disposed Of
State Of H.P. And Others Vs Hoshiar Singh
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0033
High Courts04 Aug 2021Dismissed
Rama Sood And Others Vs Himachal Pradesh Tourism Development Ltd. Ritz Annexe And Another
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0032
High Courts04 Aug 2021Disposed Of
State Of H.P. And Others Vs Megh Raj
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0031
High Courts04 Aug 2021Dismissed
Sher Singh Vs State Of HP & Others
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0030
High Courts04 Aug 2021Disposed Of
Ankita Vs Himachal Pradesh Staff Selection Commission And Another
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0029
Constitution Of India, 1950 — Article 14, 16
High Courts04 Aug 2021Dismissed
Parahlad Kumar Alias Raj Kumar Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0027
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 122, 427, 427(1), 482
High Courts04 Aug 2021Disposed Of
Pallavi Sharma Vs Himachal Pradesh Staff Selection Commission And Others
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0026
Constitution Of India, 1950 — Article 14, 16Himachal Pradesh Paramedical Council Act, 2003 — Section 38