High Courts02 Aug 2021Allowed
Gulshan Kumar Vs Chet Ram And Another
High Court Of Himachal Pradesh · (2021) 08 SHI CK 0001
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 280 of 1,571
High Courts30 Jul 2021Allowed
Sunil Negi Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0255
Code Of Criminal Procedure, 1973 — Section 437A, 439, 446Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 37, 42(2)
High Courts30 Jul 2021Dismissed
Manish Kumar Alias Monu @ Master Vs State Of H.P. And Another
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0254
High Courts30 Jul 2021Dismissed
Rajesh Kumar Gupta Vs Rekha Gupta
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0253
Protection Of Women From Domestic Violence Act, 2005 — Section 20, 23Code Of Criminal Procedure, 1973 — Section 482
High Courts30 Jul 2021Disposed Of
Sandeep Kumar Alias Sonu Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0252
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 279, 304A, 380, 454
High Courts29 Jul 2021Disposed Of
Subhash Chand Vs Himachal Road Transport Corporation & Others
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0251
High Courts29 Jul 2021Disposed Of
Neeraj Vasu Vs Nisha Singh And Another
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0250
High Courts29 Jul 2021Disposed Of
International Cylinders (P) Ltd Vs Excise & Taxation Commissioner, Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0249
High Courts29 Jul 2021Disposed Of
Manish Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0248
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376, 506Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(ii)(v)
High Courts29 Jul 2021Disposed Of
Kamal Kishor Vs State Of HP & Others
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0247
High Courts29 Jul 2021Disposed Of
Phool Chand Vs Himachal Road Transport Corporation & Others
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0246
High Courts29 Jul 2021Disposed Of
Vijay Kumar Vs Himachal Road Transport Corporation & Others
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0245
High Courts29 Jul 2021Disposed Of
Suman Sharma Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0244
Code Of Criminal Procedure, 1973 — Section 161, 438Indian Penal Code, 1860 — Section 306, 498A
High Courts29 Jul 2021Dismissed
Churago Devi (Deceased) Through Her Legal Representatives Smt. Parvati Devi And Others Vs Ram Lal
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0243
Limitation Act, 1963 — Article 65Code Of Civil Procedure, 1908 — Section 60, 96, 100, 151, Order 2 Rule 2, Order 6 Rule 4, Order 9 Rule 8, Order 14 Rule 5, Order 23 Rule 1, Order 23 Rule 3, Order 23 Rule 4, Order 41 Rule 22, Order 41 Rule 27, Order 41 Rule 33
High Courts28 Jul 2021Allowed
Sunil Chauhan Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0242
Code Of Criminal Procedure, 1973 — Section 437A, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 37, 42(2)
High Courts28 Jul 2021Dismissed
Khushal Chand Vs Asha Devi
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0241
Code Of Criminal Procedure, 1973 — Section 482
High Courts28 Jul 2021Allowed
Amrit Lal Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0239
Code Of Criminal Procedure, 1973 — Section 313, 397, 401Indian Penal Code, 1860 — Section 420
High Courts28 Jul 2021Dismissed
Jasbinder Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0238
Code Of Criminal Procedure, 1973 — Section 161, 164, 173(2)
High Courts28 Jul 2021Disposed Of
Umesh Singh And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0237
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29
High Courts27 Jul 2021Disposed Of
Sikandra Devi Vs Himachal Road Transport Corporation And Another
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0236