CourtKutchehry.com

COURT ARCHIVE

High Court Of Himachal Pradesh judgments

31,415 judgments · page 281 of 1,571

High Courts26 Jul 2021Disposed Of

Arun Kumar And Others Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 07 SHI CK 0240

Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 363, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4
Read judgment
High Courts23 Jul 2021Dismissed

Neeraj Kumar Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 07 SHI CK 0222

Code Of Criminal Procedure, 1973 — Section 154, 161, 173(2), 207, 439Evidence Act, 1872 — Section 27
Read judgment
High Courts22 Jul 2021Dismissed

State Of Himachal Pradesh Vs Subhash Chand

High Court Of Himachal Pradesh · (2021) 07 SHI CK 0217

Code Of Criminal Procedure, 1973 — Section 154, 173, 313, 378, 378(3)Indian Penal Code, 1860 — Section 279, 304AMotor Vehicles Act, 1988 — Section 187
Read judgment