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High Court Of Himachal Pradesh judgments

31,415 judgments · page 283 of 1,571

High Courts19 Jul 2021Disposed Of

Atul Sharma Vs State Of H.P. & Anr

High Court Of Himachal Pradesh · (2021) 07 SHI CK 0191

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 143, 147, 149, 341, 353, 504, 506
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High Courts19 Jul 2021Disposed Of

Manoj K. Bagga Vs State Of H.P. & Anr

High Court Of Himachal Pradesh · (2021) 07 SHI CK 0190

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 143, 147, 149, 341, 353, 504, 506
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High Courts19 Jul 2021Disposed Of

M.N. Shukla Vs State Of H.P. & Anr

High Court Of Himachal Pradesh · (2021) 07 SHI CK 0189

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 143, 147, 149, 341, 353, 504, 506
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High Courts19 Jul 2021Disposed Of

Sanjay Kumar Vs State Of H.P. & Anr

High Court Of Himachal Pradesh · (2021) 07 SHI CK 0188

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 143, 147, 149, 341, 353, 504, 506
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High Courts19 Jul 2021Disposed Of

I.N. Mehta Vs State Of H.P. & Anr

High Court Of Himachal Pradesh · (2021) 07 SHI CK 0187

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 143, 147, 149, 341, 353, 504, 506
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High Courts19 Jul 2021Disposed Of

Sajjad Ali Vs State Of Himachal Pradesh & Anr

High Court Of Himachal Pradesh · (2021) 07 SHI CK 0186

Constitution Of India, 1950 — Article 142, 226Code Of Criminal Procedure, 1973 — Section 164, 320, 482Indian Penal Code, 1860 — Section 363, 366A, 376
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High Courts19 Jul 2021Disposed Of

Sanjay Ranta Vs State Of H.P. & Anr

High Court Of Himachal Pradesh · (2021) 07 SHI CK 0185

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 143, 147, 149, 341, 353, 504, 506
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High Courts19 Jul 2021Disposed Of

Subhash Verma Vs State Of H.P. & Anr

High Court Of Himachal Pradesh · (2021) 07 SHI CK 0184

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 143, 147, 149, 341, 353, 504, 506
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High Courts16 Jul 2021Disposed Of

Prakash Singh Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2021) 07 SHI CK 0181

Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 6
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High Courts15 Jul 2021Dismissed

Dalip Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2021) 07 SHI CK 0174

Indian Penal Code, 1860 — Section 34, 120(B), 201, 302, 341, 364Code Of Criminal Procedure, 1973 — Section 154, 161, 164, 299, 439Evidence Act, 1872 — Section 27
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High Courts15 Jul 2021Disposed Of

Ramesh Chand Vs State

High Court Of Himachal Pradesh · (2021) 07 SHI CK 0173

Code Of Criminal Procedure, 1973 — Section 438Prevention Of Damage To Public Property Act, 1984 — Section 3
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