High Courts22 Jul 2021Allowed
State Of Himachal Pradesh And Another Vs Sudhir Kumar
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0214
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 282 of 1,571
High Courts22 Jul 2021Disposed Of
Rupinder Karwasra Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0213
Constitution Of India, 1950 — Article 142, 226Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 376, 406, 498A
High Courts22 Jul 2021Disposed Of
Paramjeet Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0212
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 65, 85
High Courts20 Jul 2021Disposed Of
Om Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0211
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 376Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts20 Jul 2021Disposed Of
Geeta Ram Vs State Of Himachal And Others
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0210
Constitution Of India, 1950 — Article 14, 16Rights Of Persons With Disabilities Act, 2016 — Section 2(q), 33, 34
High Courts20 Jul 2021Allowed
Varun Dhiman Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0208
Constitution Of India, 1950 — Article 12, 14, 16(1), 136Code Of Civil Procedure, 1908 — Section 80Madras Port Trust Act (2 Of 1905) — Section 110
High Courts20 Jul 2021Allowed
Aakash Srivastava Anf Others Vs State Of HP And Ors
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0207
Indian Medical Council Act, 1956 — Section 13(3)
High Courts20 Jul 2021Disposed Of
Suresh Kumar And Another Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0206
Para Veterinary Council Act, 2010 — Section 38(2)
High Courts20 Jul 2021Disposed Of
Rishi Kumar And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0205
Para Veterinary Council Act, 2010 — Section 38(2)
High Courts20 Jul 2021Disposed Of
Brijlal And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0204
Para Veterinary Council Act, 2010 — Section 38(2)
High Courts20 Jul 2021
Rajinder Kumar Vs Himachal Road Transport Corporation And Another
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0203
High Courts20 Jul 2021Disposed Of
Urmil Khanna Vs Rakesh Sharma And Another
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0202
Code Of Criminal Procedure, 1973 — Section 195, 340
High Courts20 Jul 2021Allowed
Lalit Kumar Vaidya Vs Devinder Sain @ Bhupender Sain
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0201
Negotiable Instruments Act, 1881 — Section 138
High Courts20 Jul 2021Allowed
Vipul Prabhakar Vs State Of H.P. And Anr
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0200
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 143, 188Code Of Criminal Procedure, 1989 — Section 561A
High Courts20 Jul 2021Allowed
M/S Sai Automobiles Through Its Prop Sh. Atul Doger Vs Parvati Devi
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0199
Negotiable Instruments Act, 1881 — Section 138, 142
High Courts20 Jul 2021Disposed Of
Hem Chand Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0198
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18, 18(a), 18(b), 18(c), 42(2)
High Courts20 Jul 2021Disposed Of
Jafar Ali Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0197
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366A, 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts19 Jul 2021Disposed Of
Vikram Singh Vs Surinder Mohan Gupta And Another
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0196
High Courts19 Jul 2021Dismissed
State Of Himachal Pradesh Vs Sher Mohammad
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0195
Code Of Criminal Procedure, 1973 — Section 154, 173(2), 378Indian Penal Code, 1860 — Section 34, 379Indian Forest Act, 1927 — Section 33
High Courts19 Jul 2021Dismissed
Krishan Chand Vs Om Parkash And Others
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0194
Code Of Civil Procedure, 1908 — Order 9 Rule 8, Order 9 Rule 9, Order 43 Rule 1(c)Limitation Act, 1963 — Section 5, 14