High Courts14 Jul 2021Disposed Of
Sanjeev Kumar Vs H. P. State Cooperative Bank Ltd. & Anr
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0149
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 285 of 1,571
High Courts14 Jul 2021
Pradeep Kumar Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0148
High Courts14 Jul 2021Dismissed
Mumtaz Ali Vs State Of H.P. & Anr
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0147
High Courts14 Jul 2021Disposed Of
Rekha Devi Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0146
Code Of Criminal Procedure, 1973 — Section 437, 438Indian Penal Code, 1860 — Section 34, 302, 307, 323, 341, 504, 506
High Courts14 Jul 2021Disposed Of
Avdesh Kumar Singh Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0145
Indian Penal Code, 1860 — Section 302United Provinces Prisoners Release On Probation Act, 1938 — Section 2Code Of Criminal Procedure, 1898 — Section 401
High Courts14 Jul 2021Allowed
Sunil Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0144
High Courts14 Jul 2021Disposed Of
Guna Nand Sharma Vs Harish Modka
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0143
Code Of Criminal Procedure, 1973 — Section 87, 482Negotiable Instruments Act, 1881 — Section 138
High Courts14 Jul 2021Allowed
Manjeet Singh Vs Manoj Kumar
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0142
Code Of Criminal Procedure, 1973 — Section 82, 482Negotiable Instruments Act, 1881 — Section 138
High Courts14 Jul 2021Allowed
Christian Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0141
Code Of Criminal Procedure, 1973 — Section 437A, 439, 446, 446ANarcotic Drugs And Psychotropic Substances Act, 1985 — Section 37Immoral Traffic (Prevention) Act, 1956 — Section 4, 5, 8
High Courts14 Jul 2021Dismissed
Raman Khachi Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0140
Code Of Criminal Procedure, 1973 — Section 154, 161, 173(2), 439Indian Penal Code, 1860 — Section 34, 324, 325
High Courts13 Jul 2021Disposed Of
Abhishek Bhardwaj Vs State Of H.P. And Another
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0139
High Courts13 Jul 2021
Jagat Singh Vs Himachal Road Transport Corporation And Another
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0138
High Courts13 Jul 2021Disposed Of
Khem Chand Vs State Of H.P. And Another
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0137
High Courts13 Jul 2021Disposed Of
Karam Chand Vs Himachal Road Transport Corporation And Another
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0136
High Courts13 Jul 2021Disposed Of
Amandeep Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0135
Indian Penal Code, 1860 — Section 34, 406, 498A
High Courts13 Jul 2021Disposed Of
Mohinder Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0134
Indian Penal Code, 1860 — Section 34, 406, 498A
High Courts13 Jul 2021Disposed Of
Dinesh Kumar Vs State Of H.P. And Another
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0133
High Courts13 Jul 2021Disposed Of
Gagandeep Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0132
Indian Penal Code, 1860 — Section 34, 406, 498A
High Courts13 Jul 2021Disposed Of
Bhajan Kaur Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0131
Indian Penal Code, 1860 — Section 34, 406, 498A
High Courts13 Jul 2021Disposed Of
Rekha Devi Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0130
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21