High Courts12 Jul 2021Dismissed
Ramna Devi Vs State Of H. P. & Ors
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0105
Himachal Pradesh Panchayati Raj (General) Rules, 1997 — Rule 21(2)Himachal Pradesh Panchayati Raj Act, 1994 — Section 21
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 287 of 1,571
High Courts12 Jul 2021Disposed Of
Sunny Pal And Another Vs State Of H.P. And Another
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0104
Constitution Of India, 1950 — Article 142, 226Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 406, 498A
High Courts12 Jul 2021Partly Allowed
Ashwani Kumar And Another Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0103
Constitution Of India, 1950 — Article 20(2)Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts12 Jul 2021Allowed
Prem Dayal Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0102
Indian Penal Code, 1860 — Section 120B, 397, 401, 408, 420, 465, 468, 471, 477ACode Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 73
High Courts09 Jul 2021Disposed Of
Sher Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0101
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 323, 498A, 506Code Of Criminal Procedure, 1973 — Section 436, 436A
High Courts09 Jul 2021Disposed Of
Vikas Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0100
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 506Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r)(s)
High Courts09 Jul 2021Dismissed
Om Pardeep Vs State Of H.P. Andother
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0099
Code Of Criminal Procedure, 1973 — Section 438, 439
High Courts09 Jul 2021Disposed Of
Manoj Kumar And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0098
Indian Penal Code, 1860 — Section 120B, 420Code Of Criminal Procedure, 1973 — Section 41A
High Courts09 Jul 2021Allowed
Amit Chaudhary Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0097
Code Of Criminal Procedure, 1973 — Section 161, 164, 207, 208, 437A, 446Indian Penal Code, 1860 — Section 376Protection Of Children From Sexual Offences Act, 2012 — Section 4, 8
High Courts09 Jul 2021Disposed Of
Sunil Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0096
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 354Protection Of Children From Sexual Offences Act, 2012 — Section 10
High Courts09 Jul 2021Disposed Of
Deepak Kumar And Another Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0095
High Courts09 Jul 2021Disposed Of
Dr. Sanjay Chadha Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0094
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14Central Civil Services (Conduct) Rules, 1964 — Rule 3U.P. Fundamental Rules, — Rule 56, 56(c), 56(2)
High Courts08 Jul 2021Disposed Of
Prem Chand Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0091
High Courts08 Jul 2021Disposed Of
Desh Raj Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0090
High Courts08 Jul 2021Dismissed
Vipan Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0087
High Courts08 Jul 2021Disposed Of
Anil Kumar Joshi Vs Vikas Bhatt And Another
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0084
High Courts08 Jul 2021Dismissed
Abhishant Minhas Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0083
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 19, 21, 22, 24, 27A, 29, 37Indian Penal Code, 1860 — Section 34, 323, 324, 341Protection Of Children From Sexual Offences Act, 2012 — Section 12, 17, 354(D)
High Courts08 Jul 2021Disposed Of
Mohar Singh Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0082
High Courts08 Jul 2021
Dr. Sushil Kumar Sharma Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0080
High Courts08 Jul 2021Disposed Of
Daulat Ram Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0079