High Courts07 Jul 2021Allowed
Manohar Lal Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0051
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 289 of 1,571
High Courts07 Jul 2021Disposed Of
Durga Devi Vs Ajay Kumar And Another
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0049
High Courts07 Jul 2021Disposed Of
Raj Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0048
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15, 27A, 29Indian Penal Code, 1860 — Section 212Code Of Criminal Procedure, 1973 — Section 438
High Courts07 Jul 2021Allowed
Jaswant Alias Jagdish Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0047
Indian Penal Code, 1860 — Section 359, 361, 363, 366, 376Code Of Criminal Procedure, 1973 — Section 437A, 446Protection Of Children From Sexual Offences Act, 2012 — Section 6
High Courts07 Jul 2021Allowed
Ramesh Kumar Vs State Of H. P
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0046
Constitution Of India, 1950 — Article 20(2)Code Of Criminal Procedure, 1973 — Section 154, 173, 313, 378, 397, 401Indian Penal Code, 1860 — Section 380, 457
High Courts07 Jul 2021Disposed Of
Rakesh Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0045
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21
High Courts06 Jul 2021Disposed Of
Amar Singh Vs Parkash Chand And Others
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0044
Indian Penal Code, 1860 — Section 120(B), 499, 500
High Courts06 Jul 2021Disposed Of
Manohar Lal Vs State Of H. P. & Ors
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0043
High Courts06 Jul 2021Disposed Of
Rajesh Patya Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0042
Indian Penal Code, 1860 — Section 120(B), 406, 420, 468, 471
High Courts06 Jul 2021Disposed Of
Vinod Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0041
Indian Penal Code, 1860 — Section 419, 420
High Courts06 Jul 2021Disposed Of
Balbir Singh And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0040
High Courts06 Jul 2021Allowed
Seema Sharma And Ors Vs State Of H.P. And Anr
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0039
Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 182, 201, 307, 323, 420, 437, 452, 463, 464, 467, 468, 471, 482, 494, 496, 497, 499, 506Code Of Criminal Procedure, 1973 — Section 173, 320, 482
High Courts06 Jul 2021Dismissed
Dr. Arun Kumar Dutta Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0038
High Courts06 Jul 2021Disposed Of
Indira Devi Vs Rajesh Kumar And Others
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0037
Motor Vehicles Act, 1988 — Section 140
High Courts06 Jul 2021Allowed
Bhawani Katoch And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0036
Code Of Criminal Procedure, 1973 — Section 154, 173, 245, 320, 482Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 326, 452, 506
High Courts06 Jul 2021Allowed
Sunny @ Litha Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0035
Code Of Criminal Procedure, 1973 — Section 437A, 439, 446Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15, 21, 37, 61, 85Indian Penal Code, 1860 — Section 147, 149, 186, 225, 341, 323, 342, 353, 511
High Courts06 Jul 2021Disposed Of
Pawan Kumar Vs State Of H. P. & Ors
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0034
High Courts05 Jul 2021
Bidhi Chand Vs Sandeep Kumar And Another
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0033
Contempt Of Courts Act, 1971 — Section 10, 12
High Courts05 Jul 2021Dismissed
Ramesh Chand And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0032
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 306
High Courts05 Jul 2021
Subhash Chander Vs Sandeep Kumar And Another
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0031
Contempt Of Courts Act, 1971 — Section 10, 12