High Courts05 Jul 2021Disposed Of
Sandeep Kumar & Others Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0030
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 290 of 1,571
High Courts05 Jul 2021Allowed
Bodh Raj Thakur Vs State Of H.P And Another
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0029
Indian Penal Code, 1860 — Section 498A
High Courts05 Jul 2021Allowed
Pawan Kumar And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0028
Code Of Criminal Procedure, 1973 — Section 173, 482Indian Penal Code, 1860 — Section 147, 148, 149, 323, 341, 382
High Courts05 Jul 2021Allowed
Karan Begta And Another Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0027
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 498A, 504, 506
High Courts05 Jul 2021Dismissed
Rakesh Kumar @ Rockey Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0026
Indian Penal Code, 1860 — Section 34, 305, 306, 363, 366, 366A, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4Code Of Criminal Procedure, 1973 — Section 154, 173, 173(2)
High Courts05 Jul 2021Disposed Of
Hitender Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0025
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29
High Courts05 Jul 2021Allowed
Akshat Sharma And Another Vs State Of H.P And Another
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0024
Code Of Criminal Procedure, 1973 — Section 173, 482Indian Penal Code, 1860 — Section 34, 323, 323, 341
High Courts05 Jul 2021Disposed Of
Sumit Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0023
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 37
High Courts02 Jul 2021
Saravjit Singh Vs Shubh Karan Singh
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0022
High Courts02 Jul 2021Dismissed
Anil Kumar @ Sonu Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0021
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 279, 337, 338Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18, 20, 35, 37
High Courts02 Jul 2021Dismissed
Sanjeev Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0020
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 35, 37
High Courts02 Jul 2021Allowed
Amit Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0019
Code Of Criminal Procedure, 1973 — Section 154, 161, 437A, 439, 446Indian Penal Code, 1860 — Section 302
High Courts02 Jul 2021Dismissed
Nikka Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0018
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 37
High Courts01 Jul 2021Disposed Of
Vishal Rajput Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0017
Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 354D, 506Protection Of Children From Sexual Offences Act, 2012 — Section 12
High Courts01 Jul 2021Disposed Of
Jhave Ram Vs State Of HP And Ors
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0016
High Courts01 Jul 2021Disposed Of
Rajinder Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0015
High Courts01 Jul 2021Disposed Of
Richu Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0014
Indian Penal Code, 1860 — Section 495Code Of Criminal Procedure, 1973 — Section 482
High Courts01 Jul 2021Dismissed
Ram Saran Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0013
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29, 37Code Of Criminal Procedure, 1973 — Section 438, 439
High Courts01 Jul 2021Disposed Of
Kishroe Kumar Vs State Of HP And Anr
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0012
High Courts01 Jul 2021Disposed Of
Anoop Kumar Gautam Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2021) 07 SHI CK 0011