High Courts30 Jun 2021Disposed Of
Tikam Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0167
Indian Penal Code, 1860 — Section 120(B), 177, 182, 201, 203, 193, 302Code Of Criminal Procedure, 1973 — Section 154
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 292 of 1,571
High Courts29 Jun 2021Disposed Of
Mano Devi Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0166
High Courts29 Jun 2021Disposed Of
Rajneesh Paul Vs State Of H.P. And Another
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0165
High Courts29 Jun 2021Disposed Of
Yashpal Soga Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0163
High Courts29 Jun 2021Disposed Of
Jai Pal Sharma Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0162
Code Of Criminal Procedure, 1973 — Section 439Prevention Of Corruption Act, 1988 — Section 13(2)Indian Penal Code, 1860 — Section 120(B), 420, 465, 467, 468, 471
High Courts29 Jun 2021Disposed Of
Raj Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0161
Code Of Criminal Procedure, 1973 — Section 161, 438Indian Penal Code, 1860 — Section 306, 498A
High Courts29 Jun 2021Dismissed
Kirti Sharma Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0159
Indian Penal Code, 1860 — Section 376
High Courts29 Jun 2021Disposed Of
Kanwar Bhupinder Singh Tanwar Vs State Of Himachal Pradesh & Anr
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0156
Indian Penal Code, 1860 — Section 143, 188Code Of Criminal Procedure, 1973 — Section 482
High Courts29 Jun 2021Allowed
Gagandeep Singh Alias Gagi Lahoria Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0155
Indian Penal Code, 1860 — Section 34, 120B, 148, 149, 212, 216, 323, 341, 379, 392, 473, 452Arms Act, 1959 — Section 25, 27Punjab Arms Ordinance, 1965 — Section 25
High Courts29 Jun 2021Disposed Of
Kishan Singh Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0154
High Courts29 Jun 2021Disposed Of
Mohammad Mahfooj Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0153
High Courts29 Jun 2021Disposed Of
Neeraj @ Kobra Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0152
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436, 436A, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 61, 85
High Courts28 Jun 2021Allowed
Dr. Kartar Singh Negi Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0151
Constitution Of India, 1950 — Article 14Fundamental Rules, Vol I — Rule 9 (21)(a)(ii), (21)(a)(i)
High Courts28 Jun 2021
Ramesh Chand Vs Sandeep Kumar And Another
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0150
Contempt Of Courts Act, 1971 — Section 12
High Courts28 Jun 2021Disposed Of
Aman Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0149
Indian Penal Code, 1860 — Section 354A, 504, 506Protection Of Children From Sexual Offences Act, 2012 — Section 8, 12
High Courts28 Jun 2021Disposed Of
Basant Kanta Vs Satish Garg
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0148
High Courts28 Jun 2021Allowed
Chaman Lal Gupta Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0147
Constitution Of India, 1950 — Article 14Fundamental Rules, Vol I — Rule 9 (21)(a)(ii), (21)(a)(i)
High Courts28 Jun 2021Disposed Of
Dr. Dharmender Kapoor And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0146
High Courts28 Jun 2021Disposed Of
Dr. Kishori Lal Sharma Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0145
High Courts28 Jun 2021Disposed Of
Anirudh Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0144