High Courts24 Jun 2021Disposed Of
Ranjeet Malhotra Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0113
Indian Penal Code, 1860 — Section 420
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,414 judgments · page 294 of 1,571
High Courts24 Jun 2021Disposed Of
Onkar Chand Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0111
Indian Penal Code, 1860 — Section 420
High Courts24 Jun 2021Dismissed
Rama Nand Sharma Vs State Of HP
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0110
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 37
High Courts24 Jun 2021Disposed Of
Parvesh Kumari Vs Himachal Road Transport Corporation And Another
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0109
High Courts24 Jun 2021Disposed Of
Kusum Attri Vs Rajiv Sharma And Another
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0108
High Courts24 Jun 2021Disposed Of
Anil Chaudhary Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0106
High Courts24 Jun 2021Disposed Of
Avinash Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0105
Code Of Criminal Procedure, 1973 — Section 161, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21
High Courts24 Jun 2021Allowed
Maharishi Markandeshwar University & Another Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0104
Constitution Of India, 1950 — Article 15, 16, 19(1)(g), 29(2), 30(1)Himachal Pradesh Private Educational Institutions (Regulatory Commission) Rules, 2011 — Rule 6 (1)(a), 6 (1)(b), 6 (1)(c), 6 (1)(d), 6 (1)(e), 6 (1)(f), 6 (1)(g)Maharishi Markandeshwar University (Establishment And Regulation) Act, 2010 — Section 31(4), 32, 32(2)
High Courts24 Jun 2021Disposed Of
Khekh Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0103
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 25, 29
High Courts23 Jun 2021Disposed Of
Neelam Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0123
High Courts23 Jun 2021Disposed Of
Prakash Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0122
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20United Provinces Prisoners Release On Probation Act, 1938 — Section 2Code Of Criminal Procedure, 1898 — Section 401
High Courts23 Jun 2021Disposed Of
Himachal Spirit Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0121
High Courts23 Jun 2021Disposed Of
Joginder Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0120
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20United Provinces Prisoners Release On Probation Act, 1938 — Section 2Code Of Criminal Procedure, 1898 — Section 401
High Courts23 Jun 2021Disposed Of
Tulsi Ram Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0119
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20United Provinces Prisoners Release On Probation Act, 1938 — Section 2Code Of Criminal Procedure, 1898 — Section 401
High Courts23 Jun 2021Disposed Of
Vishal Thakur Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0118
High Courts23 Jun 2021Disposed Of
Kuram Dutt Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0085
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20United Provinces Prisoners Release On Probation Act, 1938 — Section 2Code Of Criminal Procedure, 1898 — Section 401
High Courts23 Jun 2021Disposed Of
Indu Bala Vs State Of Himchal Pradesh & Anr
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0084
High Courts23 Jun 2021Dismissed
Pardeep Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0083
Code Of Criminal Procedure, 1973 — Section 438Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29, 37, 54
High Courts23 Jun 2021Disposed Of
Paramjit @ Pamma Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0082
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436, 436A, 437, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29, 37, 61, 85
High Courts23 Jun 2021Disposed Of
Inder Chand Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0081
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20United Provinces Prisoners Release On Probation Act, 1938 — Section 2Code Of Criminal Procedure, 1898 — Section 401