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High Court Of Himachal Pradesh judgments

31,414 judgments · page 295 of 1,571

High Courts23 Jun 2021Disposed Of

Ashish Kumar Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2021) 06 SHI CK 0080

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 164, 436, 436A, 439Indian Penal Code, 1860 — Section 376, 452, 506
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High Courts23 Jun 2021Dismissed

Prem Singh Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 06 SHI CK 0079

Code Of Criminal Procedure, 1973 — Section 173, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 35, 37
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High Courts23 Jun 2021Allowed

State Of H.P Vs Simant Jaswal

High Court Of Himachal Pradesh · (2021) 06 SHI CK 0076

Indian Penal Code, 1860 — Section 279, 337, 338Code Of Criminal Procedure, 1973 — Section 154
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High Courts23 Jun 2021Dismissed

Prithvi Chand Vs State Of HP & Others

High Court Of Himachal Pradesh · (2021) 06 SHI CK 0074

Code Of Civil Procedure, 1908 — Section 80, Order 1 Rule 10(2), Order 41 Rule 27Himachal Pradesh Tenancy And Land Reforms Act, 1972 — Section 2(18), 10, 15, 34(1)(d), 34(1)(dd), 104, 104(8), 104(9)Urban Land (Ceiling And Regulation) Act, 1976 — Section 11
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High Courts22 Jun 2021Disposed Of

Ram Gopal Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 06 SHI CK 0102

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s)
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