High Courts18 Jun 2021Disposed Of
Sher Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0055
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,414 judgments · page 297 of 1,571
High Courts18 Jun 2021Disposed Of
Krishna Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0054
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 42(2)Indian Penal Code, 1860 — Section 201
High Courts18 Jun 2021Disposed Of
Suman Kapoor Vs State Of H.P. And Another
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0053
High Courts18 Jun 2021Dismissed
Mukesh Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0052
Code Of Criminal Procedure, 1973 — Section 164
High Courts18 Jun 2021Disposed Of
Nike Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0051
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20
High Courts17 Jun 2021Disposed Of
Carolyn Kay Martin Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0050
Foreigners Act, 1946 — Section 14Code Of Criminal Procedure, 1973 — Section 173(2), 439
High Courts17 Jun 2021Disposed Of
Court On Its Own Motion Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0049
High Courts17 Jun 2021Disposed Of
Rajwati And Others Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0048
Code Of Criminal Procedure, 1973 — Section 41, 41A, 41(1)(b)(ii), 438Indian Penal Code, 1860 — Section 34, 380, 498ADowry Prohibition Act, 1961 — Section 4
High Courts17 Jun 2021Allowed
Nikhil Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0047
Code Of Criminal Procedure, 1973 — Section 437A, 439, 446, 446A
High Courts17 Jun 2021Disposed Of
Mast Ram Rajput Vs State Of HP And Ors
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0045
High Courts17 Jun 2021Disposed Of
Bhaw Singh Negi Vs HRTC And Ors
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0044
High Courts17 Jun 2021Disposed Of
Pradeep Kumar Kaushal & Ors Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0043
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r)Indian Penal Code, 1860 — Section 34, 188, 269, 270, 323, 341, 504, 506Code Of Criminal Procedure, 1973 — Section 154
High Courts16 Jun 2021Disposed Of
Lalit Kumar Vs State Of HP And Ors
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0041
High Court Of Himachal Pradesh (Original Side) Rules, 1997 — Rule 16(1)
High Courts16 Jun 2021Disposed Of
Rohan Kumar Vs Himachal Road Transport Corporation
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0040
High Courts16 Jun 2021
Rattan Lal Vs Himachal Road Transport Corporation And Others
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0039
High Courts16 Jun 2021Disposed Of
Dipanshu Kashyap Vs Himachal Road Transport Corporation
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0038
High Courts16 Jun 2021Disposed Of
Ranbir Singh Chauhan Vs Himachal Road Transport Corporation
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0037
High Courts16 Jun 2021Disposed Of
Dimpal Vs Himachal Road Transport Corporation
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0036
High Courts16 Jun 2021Disposed Of
Pankaj Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0035
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376(1), 452, 506
High Courts15 Jun 2021Dismissed
Sunil Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0034
Code Of Criminal Procedure, 1973 — Section 173(2), 439Indian Penal Code, 1860 — Section 34, 201, 332, 353, 380, 411, 458