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High Court Of Himachal Pradesh judgments

31,414 judgments · page 296 of 1,571

High Courts22 Jun 2021Disposed Of

Joginder Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2021) 06 SHI CK 0087

Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 6
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High Courts22 Jun 2021Allowed

Sunil Kumar @ Sonu Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 06 SHI CK 0067

Code Of Criminal Procedure, 1973 — Section 437A, 439, 446Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 37
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High Courts22 Jun 2021Allowed

Puran Chand Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 06 SHI CK 0066

Code Of Criminal Procedure, 1973 — Section 437A, 438, 446Indian Penal Code, 1860 — Section 307
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High Courts21 Jun 2021Disposed Of

Maninder Singh Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2021) 06 SHI CK 0059

Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 307, 325, 341Code Of Criminal Procedure, 1973 — Section 436, 436A
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High Courts18 Jun 2021Disposed Of

Pankaj Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 06 SHI CK 0056

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 25, 29, 37
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