High Courts15 Jun 2021Allowed
Subhash Sahni Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0033
Code Of Criminal Procedure, 1973 — Section 164, 437A, 446, 446A
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,414 judgments · page 298 of 1,571
High Courts15 Jun 2021Disposed Of
Arun Thakur And Others Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0032
Code Of Criminal Procedure, 1973 — Section 161, 164, 173(2), 437A
High Courts15 Jun 2021Dismissed
Mukesh Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0031
Code Of Criminal Procedure, 1973 — Section 173
High Courts15 Jun 2021Dismissed
Ashok Garg And Others Vs Vikrant Oil Carrier And Others
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0030
Legal Metrology General Rules, 2011 — Rule 14Legal Metrology Act, 2009 — Section 52Evidence Act, 1872 — Section 114(g)
High Courts15 Jun 2021
Ram Gopal Sharma Vs Himachal Road Transport Corporation And Another
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0029
High Courts15 Jun 2021Allowed
Mohit Sharma Vs State Of H.P & Others
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0028
Code Of Criminal Procedure, 1973 — Section 173, 320, 437, 482Indian Penal Code, 1860 — Section 120B, 147, 148, 148, 149, 279, 307, 323, 337, 420, 452, 467, 468, 471, 506
High Courts15 Jun 2021Dismissed
Fateh Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0027
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 354A, 376, 504, 506
High Courts15 Jun 2021Dismissed
Tej Singh Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0026
Code Of Criminal Procedure, 1973 — Section 173(2), 439Indian Penal Code, 1860 — Section 34, 201, 332, 353, 380, 411, 458
High Courts15 Jun 2021Allowed
Ved Prakash And Others Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0025
Code Of Criminal Procedure, 1973 — Section 164, 207, 208, 437A
High Courts14 Jun 2021Allowed
Neeraj Thapa Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0024
Indian Penal Code, 1860 — Section 376Protection Of Children From Sexual Offences Act, 2012 — Section 6
High Courts14 Jun 2021Disposed Of
Prem Singh Vs Sumitra Devi & Others
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0023
High Courts11 Jun 2021Disposed Of
Rewti Devi Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0022
High Courts11 Jun 2021
Darshan Dayal Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0021
High Courts11 Jun 2021Disposed Of
Surinder Kumar Vs State Of H.P. & Anr
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0020
High Courts10 Jun 2021Disposed Of
Kaul Ram Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0019
High Courts10 Jun 2021
Dr. Mohinder Thakur Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0018
High Courts10 Jun 2021Disposed Of
Ravi Kumar Vs HPSEBL
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0017
High Courts10 Jun 2021Dismissed
Vrinda Kumari Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0016
High Courts09 Jun 2021Dismissed
Shallu Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0014
High Courts04 Jun 2021Allowed
Mohit Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 06 SHI CK 0012
Code Of Criminal Procedure, 1973 — Section 173(2), 437A, 439Indian Penal Code, 1860 — Section 120B, 342, 364A, 506