High Courts31 May 2021Allowed
Akshay Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0184
Code Of Criminal Procedure, 1973 — Section 437A, 439, 446Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29, 37
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,414 judgments · page 300 of 1,571
High Courts31 May 2021Dismissed
Balwant Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0183
Indian Penal Code, 1860 — Section 307Code Of Criminal Procedure, 1973 — Section 161
High Courts31 May 2021Dismissed
Harsh Chauhan Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0182
High Courts31 May 2021Dismissed
Biru Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0181
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 35, 37
High Courts31 May 2021Dismissed
Khurshi Ram Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0180
Code Of Criminal Procedure, 1973 — Section 439
High Courts31 May 2021Dismissed
Ramnath Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0179
Code Of Criminal Procedure, 1973 — Section 439
High Courts31 May 2021Allowed
Gurmail Singh Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0178
Code Of Criminal Procedure, 1973 — Section 154, 161, 173(2), 437A, 446Evidence Act, 1872 — Section 27
High Courts31 May 2021Allowed
William Prince Ikechuwu Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0177
Code Of Criminal Procedure, 1973 — Section 437A, 439, 446, 446AImmoral Traffic (Prevention) Act, 1956 — Section 4, 5, 8
High Courts31 May 2021Allowed
Salman Khan Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0176
Code Of Criminal Procedure, 1973 — Section 154, 437A, 446, 446A
High Courts31 May 2021Dismissed
Vikul Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0175
Code Of Criminal Procedure, 1973 — Section 154, 173(2), 439
High Courts31 May 2021Allowed
Ashwani Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0174
Code Of Criminal Procedure, 1973 — Section 437A
High Courts31 May 2021Dismissed
Raman Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0173
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 19, 21, 22, 24, 27A, 37Code Of Criminal Procedure, 1973 — Section 439
High Courts31 May 2021Disposed Of
Sonia And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0172
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21Code Of Criminal Procedure, 1973 — Section 439
High Courts31 May 2021Allowed
Tochukwa Nwalwa @ Jimmy Tabo Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0171
Code Of Criminal Procedure, 1973 — Section 437A, 439, 446, 446ANarcotic Drugs And Psychotropic Substances Act, 1985 — Section 37Immoral Traffic (Prevention) Act, 1956 — Section 4, 5, 8
High Courts31 May 2021Disposed Of
Kishori Lal Vs State Of H.P. & Anr
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0170
High Courts31 May 2021Disposed Of
Rajesh Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0169
High Courts28 May 2021Allowed
M/S Himprastha Financiers (P) Ltd. And Others Vs Union Of India And Others
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0168
Code Of Civil Procedure, 1908 — Section 80(2), 94, 107, 151, Order 18 Rule 17A, Order 41 Rule 23A, Order 41 Rule 27Displaced Persons (Compensation And Rehabilitation) Act, 1954 — Section 19(2), 24, 33, 36Transfer Of Property Act 1882 — Section 41
High Courts28 May 2021Allowed
Shanti Swaroop Sardana (Since Deceased) Through His Legal Representatives Smt. Anju Sardana And Others Vs Union Of India And Another
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0167
Code Of Civil Procedure, 1908 — Section 80(2), 94, 107, 151, Order 18 Rule 17A, Order 41 Rule 27Displaced Persons (Compensation And Rehabilitation) Act, 1954 — Section 33Transfer Of Property Act 1882 — Section 41
High Courts27 May 2021Disposed Of
Sanjay Parmar Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0166
High Courts25 May 2021Allowed
Krishna Devi Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0164
Code Of Criminal Procedure, 1973 — Section 437A, 438