High Courts25 May 2021Allowed
Sita Devi Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0163
Code Of Criminal Procedure, 1973 — Section 437A, 438
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,414 judgments · page 301 of 1,571
High Courts25 May 2021Disposed Of
Amar Chand Vs Himachal Pradesh State Electricity Board Ltd. And Others
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0162
High Courts24 May 2021Disposed Of
Krishan Kumar Vs Central Bureau Of Investigation
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0165
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 120(B), 409, 419, 465, 466, 471Prevention Of Corruption Act, 1988 — Section 13(1)(c), 13(1)(d)
High Courts24 May 2021Disposed Of
Sajjan Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0161
Indian Penal Code, 1860 — Section 376Code Of Criminal Procedure, 1973 — Section 161, 164
High Courts24 May 2021Disposed Of
Babu Ram Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0160
High Courts24 May 2021Dismissed
Usha Devi Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0159
High Courts24 May 2021Disposed Of
Vipul Anmol And Others Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0157
High Courts24 May 2021Disposed Of
Dharminder Kumar Vs State Of H.P. And Another
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0156
High Courts24 May 2021Disposed Of
Amarjeet Yadav Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0155
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 306
High Courts24 May 2021Disposed Of
Jaishi Ram Vs Manohar Lal And Others
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0154
Code Of Civil Procedure, 1908 — Order 22 Rule 4, Order 22 Rule 4(1), Order 41 Rule 14Limitation Act, 1963 — Section 5
High Courts24 May 2021Disposed Of
Sangita Sharma & Another Vs Rohit Kalia And Others
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0153
Protection Of Women From Domestic Violence Act, 2005 — Section 12Indian Penal Code, 1860 — Section 406, 498ACode Of Criminal Procedure, 1973 — Section 125
High Courts24 May 2021Dismissed
Lekh Ram @ Suneel Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0152
Indian Penal Code, 1860 — Section 363, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts21 May 2021Disposed Of
Yogesh Kashyap Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0151
Indian Penal Code, 1860 — Section 302
High Courts21 May 2021Disposed Of
Prem Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0150
Indian Penal Code, 1860 — Section 363, 376Protection Of Children From Sexual Offences Act, 2012 — Section 6Code Of Criminal Procedure, 1973 — Section 164
High Courts21 May 2021Dismissed
Chaman Lal Vs Dropti And Others
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0149
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts20 May 2021Disposed Of
Harmesh Kaur Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0148
High Courts20 May 2021Disposed Of
Chhotu Ram Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0147
High Courts20 May 2021Disposed Of
Nidhi Walia Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0146
High Courts19 May 2021Disposed Of
Surender Kumar @ Ravi Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0145
Indian Penal Code, 1860 — Section 34, 353, 332
High Courts19 May 2021Disposed Of
Shahid Khan Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0144