High Courts17 May 2021Disposed Of
Nikhilesh Dutta Vs State Of H.P.& Anr
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0123
Indian Penal Code, 1860 — Section 279, 307, 337, 338Code Of Criminal Procedure, 1973 — Section 320, 482
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,414 judgments · page 303 of 1,571
High Courts17 May 2021Disposed Of
Ashok Puri Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0122
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 409, 467, 471, 477A
High Courts17 May 2021Disposed Of
Neeraj Sharma Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0121
Indian Penal Code, 1860 — Section 376
High Courts17 May 2021Disposed Of
Sumit Vs State Of H.P.
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0120
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29, 37
High Courts17 May 2021Allowed
Kuldeep Singh & Ors Vs State Of Himachal Pradesh & Ors
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0119
Indian Penal Code, 1860 — Section 147, 149, 307, 323, 506Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts17 May 2021Disposed Of
Kuldeep Panwar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0118
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 201, 380, 457
High Courts17 May 2021Disposed Of
Faruk Vs State Of H.P.
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0117
Indian Penal Code, 1860 — Section 34, 379Prevention Of Cruelty To Animals Act, 1960 — Section 11Himachal Pradesh Prohibiton Of Cow Slaughter Act, 1979 — Section 3, 5, 8
High Courts17 May 2021Disposed Of
Indu Walia Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0116
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 409, 420, 467, 468, 471, 477APrevention of Corruption Act, 1988 — Section 13(2)
High Courts17 May 2021Disposed Of
Ravinder Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0115
Indian Penal Code, 1860 — Section 120B, 420, 468, 471Evidence Act, 1872 — Section 27
High Courts17 May 2021Disposed Of
Virender Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0114
Indian Penal Code, 1860 — Section 354, 376, 451, 506Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)
High Courts17 May 2021Dismissed
Jitender Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0113
Indian Penal Code, 1860 — Section 120B, 376, 406, 409, 417, 420, 498APrevention Of Corruption Act, 1988 — Section 13(1)(c), 13(2)Code Of Criminal Procedure, 1973 — Section 216, 217
High Courts13 May 2021Disposed Of
Madan Lal Verma Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0111
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 341, 506Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3
High Courts13 May 2021Disposed Of
Prem Bhadur Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0110
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29Code Of Criminal Procedure, 1973 — Section 439
High Courts13 May 2021Disposed Of
Daulat Ram And Others Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0109
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 506Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3
High Courts13 May 2021Disposed Of
Saroj Kumar And Others Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0108
High Courts13 May 2021Disposed Of
Jiya Lal Vs State Of H.P.
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0107
Indian Penal Code, 1860 — Section 323, 376, 506Code Of Criminal Procedure, 1973 — Section 164
High Courts13 May 2021Partly Allowed
Sahil Kumar Vs HRTC And Another
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0106
High Courts13 May 2021Disposed Of
Dinesh Gulati Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0105
Constitution Of India, 1950 — Article 14, 16
High Courts13 May 2021Allowed
Nandini Thakur Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0104
High Courts12 May 2021Dismissed
State Of H.P. And Others Vs Rajesh Kumar
High Court Of Himachal Pradesh · (2021) 05 SHI CK 0112